B.PRAKASH RAO,VILAS V.AFZULPURKAR
28 recorded High Court judgment(s) · 2008–2010
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 28 |
Disposal nature
| DISMISSED NO COSTS | 13 |
| ALLOWED NO COSTS | 8 |
| WITHDRAWN | 4 |
| PARTLY ALLOWED NO COSTS | 2 |
| DISPOSED OF NO COSTS | 1 |
Recent judgments
- General Mangar v. M.Satyeswar Rao — Telangana High Court (2010-08-16)
- M/s. National Insurance Company Limited v. Ch. Shailaja — Telangana High Court (2010-07-28)
- M/s. National Insurance Company Limited v. Kethineni Suneetha — Telangana High Court (2010-07-28)
- P.Bhadrajee v. The Government of Andhra Pradesh, — Telangana High Court (2010-04-22)
- P.Bhadrajee v. Mr.N.Kodaram Reddy — Telangana High Court (2010-04-22)
- K. Narender v. The Government of Andhra Pradesh — Telangana High Court (2010-04-22)
- P. Rajender Reddy v. The Government of Andhra Pradesh, Rep. bys its — Telangana High Court (2010-04-22)
- K.Venkata Rami Reddy v. Shri. A.Srinivas Kumar, — Telangana High Court (2010-04-22)
- Enumula Satyanarayana, v. The Government of Andhra Pradesh, — Telangana High Court (2010-04-22)
- The Land Acquisition Officer and v. B. Dwarakanatha REddy — Telangana High Court (2010-03-30)
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