LexB.PRAKASH RAO,V.SURI APPA RAO
81 recorded High Court judgment(s) · 2010–2011
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 81 |
Disposal nature
| DISMISSED NO COSTS | 22 |
| DISPOSED OF NO COSTS | 20 |
| ALLOWED NO COSTS | 20 |
| DISMISSED | 13 |
| WITHDRAWN | 3 |
| DISMISSED AS INFRUCTUOUS | 2 |
| DISMISSED FOR DEFAULT | 1 |
Recent judgments
- Tellam venkata Rao, S/o, kamanna Dora, Sheduled Tribe, v. SECY. DEPT OF HOUSING HYD AND ANR — Telangana High Court (2011-04-06)
- Dr.A.Aruna Kumari, v. Smt.Kavitha Gurrala, — Telangana High Court (2011-04-01)
- M/s. Exensys Software Solutions Ltd., v. The Authority under A.P.Shpps and Establishment Act, 1988- — Telangana High Court (2011-04-01)
- K.Sivarama Krishna v. Government of Andhra Pradesh,Industries AND Commerce — Telangana High Court (2011-04-01)
- R. RAMU v. Sri Rameswar Roy, — Telangana High Court (2011-04-01)
- Manepalli Mohan Rao v. S.Suresh Kumar, I.A.S, Project Officer — Telangana High Court (2011-03-11)
- Torlakonda Mangamma, v. The Government of Andhra Pradesh, — Telangana High Court (2011-03-11)
- Torlakonda Mangamma v. The Government of A.P., represented by its Secretary, — Telangana High Court (2011-03-10)
- The Managing Director, v. Ch.Laxmaiah, — Telangana High Court (2011-02-18)
- Chevvakula Satyanarayana Murthy v. The State of Andhra pradesh — Telangana High Court (2011-02-18)