LexB.PRAKASH RAO,SANJAY KUMAR
458 recorded High Court judgment(s) · 2008–2011
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 458 |
Disposal nature
| DISMISSED NO COSTS | 225 |
| DISPOSED OF NO COSTS | 120 |
| ALLOWED NO COSTS | 72 |
| DISMISSED | 28 |
| DISMISSED FOR DEFAULT | 5 |
| WITHDRAWN | 3 |
| CLOSED NO COSTS | 3 |
| DISMISSED AS INFRUCTUOUS | 2 |
Recent judgments
- M/s.Viva Granites rep by its Office Manager K.Partha sarathy v. the Govt Of A.P Rep By its Secretary — Telangana High Court (2011-04-30)
- M/s.Viva Granites rep by is Production Manager v. The Govt Of A.P Rep By its Secretary — Telangana High Court (2011-04-30)
- Kendriya Vidyalaya, v. Md.Faisuddin, — Telangana High Court (2011-04-28)
- Kendriya Vidyalaya, NTPC Ramagundam, Karimnagar District v. M.Radhika D/o.M.K.Janeandra Nathan,(minor) — Telangana High Court (2011-04-28)
- Kendriya Vidyalaya, v. Master Shrinath, — Telangana High Court (2011-04-28)
- Kendriya Vidyalaya, v. Amit Kumar Das, S/o. K.K.L. Das, — Telangana High Court (2011-04-28)
- Kendriya Vidyalaya , NTPC. ramagundam, Karimnagar v. S. Naresh Kumar XII (Science) — Telangana High Court (2011-04-28)
- Kendriya Vidyalaya, NTPC Ramagundam, Karimnagar v. Sarita Goswami — Telangana High Court (2011-04-28)
- Kendriya Vidyalaya, NTPC Ramagundam, Karimnagar v. S.Swapna, D/o. Thuripathaiah, — Telangana High Court (2011-04-28)
- Kendrihya Vidyalaya, v. Farveen Sultan, D/o. Md. Jahanger, — Telangana High Court (2011-04-28)