B.PRAKASH RAO,R.KANTHA RAO
399 recorded High Court judgment(s) · 2005–2011
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 399 |
Disposal nature
| DISMISSED NO COSTS | 104 |
| DISMISSED | 81 |
| ALLOWED NO COSTS | 81 |
| DISPOSED OF NO COSTS | 71 |
| WITHDRAWN | 19 |
| DISMISSED AS INFRUCTUOUS | 15 |
| DISMISSED FOR DEFAULT | 11 |
| CLOSED NO COSTS | 6 |
Recent judgments
- MOHD.FIAZUDDIN HUSAINIALAM HYDAND 3 ORS v. MOHD.SAEEDUDDIN HUSSAINIALAM HYDAND12 ORS — Telangana High Court (2011-04-27)
- Syed Mukhtar Ali v. B. Nageswara Rao, Managing Director, — Telangana High Court (2011-03-24)
- Commissioner of Customs and Central Excise, v. M/s. ITW India Limited rep. by its Managing Director, — Telangana High Court (2011-03-14)
- KUNDRAPU KONDADU AND 5 OTHERS v. PYLA VENKATASWAMY BABU AND 3 OTHERS — Telangana High Court (2011-03-14)
- Pyla Venkata Swamy , Babu v. Petakamsetty Ramaswamy Naidu — Telangana High Court (2011-03-14)
- A.P. Heavy Machinery AND Engi. Ltd., v. The Employees Insurance Co. AND Chairman Indus. Tribunal - I — Telangana High Court (2011-03-14)
- The Employees State Insurance Corporation v. M/s The Reliance General Insurance Co.Limited — Telangana High Court (2011-03-14)
- Commissioner of Customs and Central Excise v. M/s.ITW India Limited — Telangana High Court (2011-03-14)
- United India Insurance Co Ltd v. N.Appi Reddy — Telangana High Court (2011-03-14)
- A.P.H.M.B.L. Staff AND Workers Union v. Union of India — Telangana High Court (2011-03-14)
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