B.PRAKASH RAO,P.SWAROOP REDDY
33 recorded High Court judgment(s) · 2005–2009
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 33 |
Disposal nature
| DISPOSED OF NO COSTS | 18 |
| DISMISSED | 9 |
| DISMISSED NO COSTS | 3 |
| WITHDRAWN | 2 |
| PARTLY ALLOWED NO COSTS | 1 |
Recent judgments
- Sri Pullaiah, v. The Station House Officer, — Telangana High Court (2009-05-20)
- M/s. D. Jaya Prakasa Rao v. Commercial Tax Officer — Telangana High Court (2009-05-20)
- M/s. Kalyani Straw Boards Ltd., v. The Commercial Tax Officer — Telangana High Court (2009-05-20)
- M/s. S.S. Promoters, Tenali, represented by its v. The Joint Commissioner of Commercial Taxes (Legal), — Telangana High Court (2009-05-20)
- M/s Misra Dhatu Nigam Limited, v. Commercial Tax Offcier-LTU, — Telangana High Court (2009-05-20)
- Anne Sri Rama Murthy v. The Station House Officer, — Telangana High Court (2009-05-20)
- M/s. Blue Moon Granites v. Commercial Tax Officer — Telangana High Court (2009-05-20)
- M/s. Janahitha Publication Pvt. Ltd. v. The Government of A.P. Rep. by its Secretary to — Telangana High Court (2009-05-20)
- Dr. N.T.R.University of Health Sciences, v. Savitha Appana — Telangana High Court (2009-05-20)
- M/s. S.S. Promoters v. The Joint Commissioner of Commercial Taxes (Legal) — Telangana High Court (2009-05-20)
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