B.PRAKASH RAO,P.LAKSHMANA REDDY

29 recorded High Court judgment(s) · 2005–2006

Courts

Disposal nature

Recent judgments

• The Regional Manager, APSRTC, Kareemnagar Region v. P.Bhaskar, — Telangana High Court (2006-08-22)
• A.P.State Warehousing Corporation v. V.Kamalakar — Telangana High Court (2006-02-23)
• Major M J Naidu, v. Lt. Gen. Ramji Rai, Director General, Medical, — Telangana High Court (2006-02-01)
• The A.P. Power Generation Corporation Limited, v. K.Linga Swamy, — Telangana High Court (2006-02-01)
• Modi Obul Reddy, v. The APSRTC represented by its Chairman and Managing — Telangana High Court (2006-02-01)
• P.Paramdham kumar, v. The Deputy General Manager (Personel-Corporate) — Telangana High Court (2006-02-01)
• P. Rambabu S/o Sri P. Guru Lingacharyulu v. Oil and Natural Gas Corporation Limited, rep by its — Telangana High Court (2006-01-31)
• GM. A.PUR DT.CO.OP.CENTRAL BANK LTD. v. B.YOGESWARUDU — Telangana High Court (2006-01-27)
• B.V.S.S.N.M.Rao, v. Andhra Pradesh State Road Transport Corporation — Telangana High Court (2006-01-27)
• The APSRTC, Rep by its Managing Director, v. S.D. Syed Khajawali, — Telangana High Court (2006-01-25)