LexB.PRAKASH RAO,P.DURGA PRASAD
455 recorded High Court judgment(s) · 2011–2011
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 455 |
Disposal nature
| ALLOWED NO COSTS | 287 |
| DISMISSED NO COSTS | 76 |
| DISPOSED OF NO COSTS | 21 |
| DISMISSED FOR DEFAULT | 20 |
| PARTLY ALLOWED NO COSTS | 13 |
| DISMISSED | 13 |
| ALLOWED REMAND NO COSTS | 7 |
| WITHDRAWN | 6 |
Recent judgments
- M/s. Vanita Co-op., Housing Society Ltd., v. P.Vijaya Bhaskar Reddy — Telangana High Court (2011-04-30)
- SWASTIKS INSTANT FOOD PRODUCTS v. SWASIK MIRCH STORES AND 2 OTHERS — Telangana High Court (2011-04-30)
- Mir Zainulabideen Khan v. Mir Yousuf Ali Khan (Died) — Telangana High Court (2011-04-30)
- Nasayam Mohammed Feroz v. M/s.Vijetha Agro Farms (India) Limited. — Telangana High Court (2011-04-30)
- The Land Acquisition Officer/Spl Deputy Collector, v. Bonta Hanmanthu — Telangana High Court (2011-04-30)
- Thomas Joseph, Ex. Managing Director of v. Official Liquidator, High Court of Ap., at Hyderabad — Telangana High Court (2011-04-30)
- VIJAY SINGH JESRANI, v. NASININ AHSAN, — Telangana High Court (2011-04-28)
- M/s. VIJAY SINGH JESRANI, v. NAZNIN AHSAN, — Telangana High Court (2011-04-28)
- SMT.ULLI SAROJINI DEVI.WARANGAL. v. SRI GOUROJU BRAHMAIAH.WARANGAL. — Telangana High Court (2011-04-27)
- G.SREERAMACHANDRA MURT HY HYDAND 13 ORS v. A.RAMOLOO YOSUFGUDA HYDAND4 ORS — Telangana High Court (2011-04-27)