B.PRAKASH RAO,M.VENKATESWARA REDDY
78 recorded High Court judgment(s) · 2007–2007
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 78 |
Disposal nature
| DISMISSED NO COSTS | 50 |
| ALLOWED NO COSTS | 18 |
| DISPOSED OF NO COSTS | 8 |
| WITHDRAWN | 1 |
| CLOSED NO COSTS | 1 |
Recent judgments
- Smt. PN Vijayalakshmi Devi v. Mandal Revenue Officer, — Telangana High Court (2007-05-01)
- M. Yadagiri Reddy S/o. Late M. Gopal Reddy v. Dr. V. Rajeswar Rao S/o. V. Seethaiah — Telangana High Court (2007-04-30)
- N. K. P. Raju, v. The Special Court under the A.P. Land Grabbing (Prohibition — Telangana High Court (2007-04-30)
- Mohd. Aitheshamuddin v. The Special Court — Telangana High Court (2007-04-30)
- Yalla Chandramohan Service No. 15159749-H Gunner v. Union of India, Rep. by its Secretary, — Telangana High Court (2007-04-30)
- M/s Mahalaxmi Motors Ltd. (Jubilee Honda Motors) v. The Mandal Revenue Officer, — Telangana High Court (2007-04-30)
- G. Narasimha Reddy v. V. Ramachandra Reddy — Telangana High Court (2007-04-26)
- G. Narasimha Reddy S/o Sri G. Narayana Reddy v. A. Sambasiva Rao S/o Sri Venkata Subbaiah — Telangana High Court (2007-04-26)
- M. Satyanarayana, S/o. Sarvaiah, v. The Special Court Under A.P., Land — Telangana High Court (2007-04-25)
- Smt Zaheera Banu v. Shaik Aleem — Telangana High Court (2007-04-23)
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