B.PRAKASH RAO,L.NARASIMHA REDDY

33 recorded High Court judgment(s) · 2007–2008

Courts

Disposal nature

Recent judgments

• Sudhakar M.Mario , Sudhakar Babu, v. Miss Sonia Mathew, — Telangana High Court (2008-02-28)
• Pamula Pitchaiah, v. The Government of Andhra Pradesh, — Telangana High Court (2008-02-28)
• Bandaru Parvathi, v. The State of A.P., — Telangana High Court (2008-02-26)
• Shaik Shabbir Hussain S/o Late Shaik Hussain Saheb v. The Director General of Police, — Telangana High Court (2008-02-26)
• G.Usha v. The Station House Officer, — Telangana High Court (2008-02-25)
• Sri N.Jaffer Shareef, v. The Divisional Co.operative Officer, — Telangana High Court (2008-02-25)
• Nammi Sankaramma, W/o. Venkataramana, v. The Station House Officer, — Telangana High Court (2008-02-25)
• Dakshnadi Ralaiah, S/o. Perumallaiah, v. The Station House Officer, — Telangana High Court (2008-02-25)
• Surender Kumar Jain, S/o. Misrilal Jain, v. The Station House Officer, — Telangana High Court (2008-02-25)
• Mohd. Ayub, S/o. Mohd. Afazal, v. The Director General of Police, — Telangana High Court (2008-02-25)