B.PRAKASH RAO,G.YETHIRAJULU

337 recorded High Court judgment(s) · 2002–2008

Courts

Disposal nature

Recent judgments

• The Depot Manager, A.P.S.R.T.C., v. The Depot Manager, — Telangana High Court (2008-02-12)
• The Singareni Collieries Commpany Limited, v. M.Sukur Miya, S/o Nassar Mohammad, — Telangana High Court (2007-04-09)
• M.Ramesh Reddy, v. Sri G.Ramachandra Reddy, — Telangana High Court (2006-10-10)
• C.Chandrasekhar Reddy, v. State of Andhra pradesh, — Telangana High Court (2006-10-10)
• G. Venkata Rao, v. The Vice Chairman and Managing Director, — Telangana High Court (2006-10-10)
• K. Krishnam Raju, v. A.P. State Agro Industries Development Corporation Ltd, — Telangana High Court (2006-10-10)
• V.S.B. Koteswara Rao, v. M. Ramesh Reddy, — Telangana High Court (2006-10-10)
• G. Ramachandra Reddy v. State of Andhra Pradesh, — Telangana High Court (2006-10-10)
• G. Venkata Rao, v. A.P. State Agro Industries Development — Telangana High Court (2006-10-10)
• P. Gopal Reddy, v. A.P. State Agro Industries Development Corporation Ltd, — Telangana High Court (2006-10-10)