B.PRAKASH RAO,G.V.SEETHAPATHY

150 recorded High Court judgment(s) · 2006–2011

Courts

Disposal nature

Recent judgments

• Konna Meenakshi alias Durga, v. Konna Ramamurthy, — Telangana High Court (2011-03-17)
• The Executive Officer, Tirumala Tirupati Devasthanam, v. C.Mahadevi, — Telangana High Court (2011-03-01)
• Mohd. Yousuf Ali v. State of A.P., — Telangana High Court (2011-03-01)
• Union of India v. S. Rama Rao — Telangana High Court (2011-03-01)
• Smt. Jagathi Lakshmi Ratnam v. Election Tribunal (Senior Civil Judge, Kovvur, — Telangana High Court (2010-11-09)
• The manager, (P AND IR), L.I.C. of India Divisional Office, v. K.satish, — Telangana High Court (2010-10-25)
• M/s. M.B.M.R. Real Estate Pvt. Limited, v. The Government of Andhra Pradesh, — Telangana High Court (2010-10-25)
• Life Insurance Corporation of India, v. P.Parsha Ramulu, — Telangana High Court (2010-10-25)
• The Manager, (PANDIR), v. M.Ganesh — Telangana High Court (2010-10-25)
• K.Padmavathi , Prameelamma v. K.Ramakrishna Reddy — Telangana High Court (2010-02-19)