LexB.PRAKASH RAO,G.CHANDRAIAH
49 recorded High Court judgment(s) · 2007–2011
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 49 |
Disposal nature
| DISPOSED OF NO COSTS | 13 |
| DISMISSED NO COSTS | 13 |
| DISMISSED | 9 |
| ALLOWED NO COSTS | 8 |
| WITHDRAWN | 3 |
| DISMISSED FOR DEFAULT | 2 |
| ORDERED | 1 |
Recent judgments
- The Government of A.P., rep., by its Secretary, v. The A.P.State Construction Corporation Ltd., — Telangana High Court (2011-03-14)
- S.Rajesh Khanna v. The Chief Secrety — Telangana High Court (2011-03-14)
- Tummu Srihari v. Thumu Padmamma — Telangana High Court (2011-01-28)
- M/s. L.B. Builders, a partnership firm v. Iqbal Mohammed Oosman — Telangana High Court (2011-01-19)
- Palla Atchuthamba v. Botta Gowripathirao — Telangana High Court (2011-01-19)
- Chintapalli Jagadeswara Rao v. M/S Vistas Developers, — Telangana High Court (2011-01-19)
- Botta Gowripathi Rao v. Palla Atchuthamba — Telangana High Court (2011-01-19)
- Devarakonda Radha , Lakshmi v. Mandhata Venkata Rao [died] — Telangana High Court (2011-01-18)
- Sri. G.Bikshapathi v. The Collector AND District Magistrate, — Telangana High Court (2010-08-20)
- M. Balasubrahmanyam v. M. Subbu Sailaja — Telangana High Court (2010-04-21)