LexB.PRAKASH RAO,G.BHAVANI PRASAD
393 recorded High Court judgment(s) · 2006–2011
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 393 |
Disposal nature
| DISMISSED NO COSTS | 154 |
| DISMISSED | 111 |
| ALLOWED NO COSTS | 67 |
| DISPOSED OF NO COSTS | 43 |
| CLOSED NO COSTS | 4 |
| WITHDRAWN | 3 |
| (unspecified) | 2 |
| PARTLY ALLOWED NO COSTS | 2 |
Recent judgments
- In re.... v. Ms. Usha kumari — Telangana High Court (2011-04-30)
- SHAIK RAFEEQ AHMED KUKRNOOL v. CHIEF G.M. S.B.OF INDIA HYDAND2 ORS — Telangana High Court (2011-04-30)
- M. Jagannatham v. Union of India — Telangana High Court (2011-04-19)
- M/s. Ashok Agencies v. M/s. Costal Chemicals Ltd., — Telangana High Court (2011-04-19)
- E.SATYANARAYANA , E.SATHAIAH AND 4 OTHERS v. E.VENKAIAH AND 4 OTHERS — Telangana High Court (2011-04-19)
- Sri V.L.N. Rao v. M/s. Asian Overseas Trading Co. — Telangana High Court (2011-04-19)
- SDM NEW INDIA ASSURANCE COMPANY LTDAND3 v. DIV.FOREST OFFICER NARSIPATNAM VSP — Telangana High Court (2011-04-19)
- THE VICE CHAIRMAN AND MANG.DIR.VISK.AND2 ORS v. JAIKISAN AGRO CHEMICALS INDUSTRIES — Telangana High Court (2011-04-19)
- M/s. N.R. Bearing Ltd (NRB), v. The Firm Tirupathi Traders, — Telangana High Court (2011-04-19)
- P.Raja Sekhar v. The Chairman,Railway Board — Telangana High Court (2011-04-19)