B.PRAKASH RAO,D.APPA RAO
209 recorded High Court judgment(s) · 2006–2007
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 207 |
| Andhra Pradesh High Court | 2 |
Disposal nature
| DISMISSED | 129 |
| DISPOSED OF NO COSTS | 29 |
| DISMISSED NO COSTS | 22 |
| ALLOWED NO COSTS | 22 |
| PARTLY ALLOWED NO COSTS | 5 |
| RETAIN | 1 |
| CLOSED NO COSTS | 1 |
Recent judgments
- Shaik Masthan v. Sri Durga Malleswara Devasthanam — Telangana High Court (2007-12-10)
- P.Subba ratnamma, D/o Venkat Rao, v. The State of A.P., rep by its Secretary, Education Dept., — Telangana High Court (2007-11-28)
- Union of India v. M/S Lohaiaatha — Telangana High Court (2007-11-16)
- B.Srinivasa Rao, v. V.Michel Reddy, — Telangana High Court (2007-11-15)
- Syed Khaja Zaheeruddin, v. Honble Special Court established under AP — Telangana High Court (2007-11-13)
- Nalla Narasimha Reddy v. Special Court for Cases under the A.P. Land Grabbing — Telangana High Court (2007-11-05)
- Praveen Jehan Begum, v. S. Anjaiah Goud, — Telangana High Court (2007-11-05)
- Parveen Jehan Begum v. S.Anjaiah Goud — Telangana High Court (2007-11-05)
- Parveen Jehan Begum, v. S.Anjaiah Goud, — Telangana High Court (2007-11-05)
- Parveen Jehan Begum v. S.Anjaiah Goud — Telangana High Court (2007-11-05)
Lex