LexB.PRAKASH RAO,C.Y.SOMAYAJULU
344 recorded High Court judgment(s) · 2006–2008
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 344 |
Disposal nature
| DISPOSED OF NO COSTS | 200 |
| ALLOWED NO COSTS | 53 |
| DISMISSED NO COSTS | 37 |
| WITHDRAWN | 13 |
| DISMISSED AS INFRUCTUOUS | 10 |
| DISMISSED | 9 |
| ORDERED | 8 |
| DISMISSED FOR DEFAULT | 8 |
Recent judgments
- K.Narsimhulu, Narasimha Chary v. The Motor Vechicle Inspector Unit Office Gadwal — Telangana High Court (2008-07-14)
- M/s. Sirpur Paper Mills Ltd., Sirpur Kagaz Nagar -504 269, v. State of Andhra Pradesh , — Telangana High Court (2008-07-14)
- M/s.Kapil Chit Fund (P) Ltd., rep.by its Executive Director v. Union of India., rep.by its Secretary,Ministry of Finanace — Telangana High Court (2008-07-14)
- K.Padma v. Union of India, rep. by its Under Secretary, — Telangana High Court (2008-07-14)
- M/s. Margadarsi Chit Fund (P) Ltd., v. Union of India, Ministry of Finance , North Block — Telangana High Court (2008-07-14)
- M/s. Sirpur Paper Mills limited sirpur-Kaghaznagar, v. The State of Andhra Pradesh, Municipal Administration — Telangana High Court (2008-07-14)
- M/s. Navayuga Exports Limited, v. The Commercial Tax Officer, — Telangana High Court (2008-06-20)
- M/s. Kennametal India Limited, (Formerly Known as v. The Commercial Tax Officer, Agapura Circle, — Telangana High Court (2008-06-20)
- M/s.Annam Associates, rep.by its Managing Partner v. Dy.Commercial Tax Officer-II, Bhimavaram, W.G.District — Telangana High Court (2008-06-20)
- M/s.Annam Associates, rep. by its Managing Partner v. Dy. Commercial tAx Officer - II — Telangana High Court (2008-06-20)