B.PRAKASH RAO,B.SESHASAYANA REDDY
56 recorded High Court judgment(s) · 2005–2011
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 56 |
Disposal nature
| DISMISSED NO COSTS | 36 |
| DISPOSED OF NO COSTS | 10 |
| ALLOWED NO COSTS | 8 |
| DISMISSED | 1 |
| WITHDRAWN | 1 |
Recent judgments
- Mohammed Baqar Khan v. M/s. Godavari Cooperative House Building Society — Telangana High Court (2011-04-11)
- M/s. Godavari Cooperative House Building Society Limited, v. Fareed Hussain Khan, — Telangana High Court (2011-04-11)
- Saboorunnisa Begum v. M/s. Godavari Cooperative House Building Society Ltd., — Telangana High Court (2011-04-11)
- Fareed Hussain Khan v. The Government of Andhra Pradesh, represented by its — Telangana High Court (2011-04-11)
- AP/SECY/RANDB DEPT/HYD AND 2 OTHERS v. M.PRASADA RAO AND ANOTHER — Telangana High Court (2011-02-11)
- SUPDT. ENGINEER NIZABAD DT v. M.PRASADA RAO AND ANOTHER. — Telangana High Court (2011-02-11)
- M/s. V. Pundarikakshudu AND Sons, 10-1-31, v. Rashtriya Ispat Nigam Ltd., Visakhapatnam steel Plant, — Telangana High Court (2010-11-03)
- V.PUNDARIKAKSHUDU ANDSONS VISAKHAPATNAM v. VISAKHAPATNAM STEEL PLANT — Telangana High Court (2010-11-03)
- RASHTRIYA ISPAT NIGAM Ltd., v. Ch. VENKAYYA, — Telangana High Court (2010-09-20)
- Sri K. Damodar Prasad, v. The Government of Andhra Pradesh, — Telangana High Court (2010-06-15)
Lex