LexB.PRAKASH RAO,B.N.RAO NALLA
166 recorded High Court judgment(s) · 2010–2011
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 166 |
Disposal nature
| DISMISSED NO COSTS | 63 |
| DISPOSED OF NO COSTS | 46 |
| ALLOWED NO COSTS | 23 |
| DISMISSED | 17 |
| WITHDRAWN | 6 |
| CLOSED NO COSTS | 5 |
| DISMISSED AS INFRUCTUOUS | 4 |
| DISMISSED FOR DEFAULT | 1 |
Recent judgments
- L.Ramadevi v. Govt.of A.P. — Telangana High Court (2011-04-30)
- Mohammed Ali Rafath, v. Sri A.N. Tiwari, — Telangana High Court (2011-04-30)
- M. Deepika v. The Govt. of Andhra Pradesh, — Telangana High Court (2011-04-30)
- C.PARDHASARATHI v. STATE OF AP. REP.BYITS SECRETARY AND 2 OTHERS — Telangana High Court (2011-04-30)
- V.Koteswara Rao S/o V. Ananda Rao v. B.Shankar, — Telangana High Court (2011-04-28)
- G.Sreedhar Babu, S/o G.Satyanarayana, v. The Postmaster-General, — Telangana High Court (2011-04-28)
- The Government of Andhra Pradesh, v. P. Kishan, Proh. AND Excise Constable, — Telangana High Court (2011-04-28)
- M.SRINIVASA RAO v. THE STATE PREOJECT DIRECTOR AND 7 OTHERS — Telangana High Court (2011-04-28)
- K. Srinivasa Rao v. The Government of Andhra Pradesh — Telangana High Court (2011-04-28)
- M/s. Syed Bajan v. MR. ANAND MADHUR — Telangana High Court (2011-04-28)