B.PRAKASH RAO
4,633 recorded High Court judgment(s) · 2001–2013
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 4628 |
| Andhra Pradesh High Court | 5 |
Disposal nature
| DISMISSED | 1631 |
| ALLOWED NO COSTS | 824 |
| DISPOSED OF NO COSTS | 714 |
| DISMISSED NO COSTS | 500 |
| DISMISSED AS INFRUCTUOUS | 289 |
| DISMISSED FOR DEFAULT | 275 |
| WITHDRAWN | 208 |
| PARTLY ALLOWED NO COSTS | 50 |
Recent judgments
- Pothamsetti Venkayamma v. Naralasetti Bhadraiah — Telangana High Court (2013-03-25)
- P.D. Prasada Rao, v. Bhimal Prasad Mandal, — Telangana High Court (2011-04-30)
- M/s.Shree Venkateswara Estate v. The Sub-Registrar — Telangana High Court (2011-04-28)
- G.Mandan Gopal v. G.Chintaji Rao — Telangana High Court (2011-04-28)
- M/s.Shree Venkateswara Estate v. The Sub-Registrar — Telangana High Court (2011-04-28)
- Ch. M.M. Bhanumathi v. Kedham Francis — Telangana High Court (2011-04-28)
- M/S Shree Venkateswara Estate v. The Sub Registrar, — Telangana High Court (2011-04-28)
- Syed Kaleel-Ur-Rehman v. J.Srinivas Reddy — Telangana High Court (2011-04-28)
- Syed Kaleel-Ur-Rehman v. J.Srinivas Reddy — Telangana High Court (2011-04-28)
- M/s. Shree Venkateswara Estate, v. The Sub Registrar, — Telangana High Court (2011-04-28)
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