B.PARDIWALA, . VIRESHKUMAR B. MAYANI

178 recorded High Court judgment(s) · 2019–2020

Courts

Gujarat High Court

178

47-DISPOSAL IN ANY OTHER MODE FH	76
35-ANY OTHER MODE @ ADM.STAGE	24
56-DISPOSED AT ADMISSION STAGE	17
38-RULE ABSOLUTE/ALLOWED @ FH	12
39-RULE DISCHARGED/DISMISSED @ FH	12
46-ANY OTHER MODE @ FH	9
26-DISMISSED @ ADM.STAGE	9
58-RULE ISSUED & RULE ABSOLUTE/ALLOWED @FH	5

NAROTTAMBHAI RANCHHODJI PATEL THROUGH HIS LEGAL HEIRS v. PRABHAVATI WIDOW OF SUNDERLAL ZAVERLAL DESAI — Gujarat High Court (2020-05-29)
TARIF RASHIDBHAI QURESHI v. ASMABANU D/O ALIMOHMMAD IDARBHAI QURESHI AND W/O TARIF RASHIDBHAI QURESHI — Gujarat High Court (2020-03-19)
ANIL @ NATHO RAMESHBHAI PANSURIYA (PATEL) v. STATE OF GUJARAT — Gujarat High Court (2020-03-11)
KKR INDIA FINANCIAL SERVICES LIMITED v. AXIS BANK LIMITED — Gujarat High Court (2020-03-05)
STATE BANK OF INDIA v. AXIS BANK LIMITED — Gujarat High Court (2020-03-05)
FARUQ IBRAHIMBHAI MULLA v. KARISHMABANU FARUQBHAI MULLA D/O ANWAR HUSSAIN QURESHI — Gujarat High Court (2019-12-27)
FARUQ IBRAHIM MULLA v. KARISHMABANU ANAWARHUSEN QURESHI — Gujarat High Court (2019-12-27)
KETAN ENGINEERING SERVICES PVT. LTD v. COMMISSIONER, CENTRAL EXCISE, CUSTOMS AND SERVICE TAX, SURAT I — Gujarat High Court (2019-12-27)
PATEL BHARATBHAI PARSHOTTAMDAS RAMDAS v. STATE OF GUJARAT — Gujarat High Court (2019-12-20)
THAKORE NARANJI VAHJI JAYMALJI v. STATE OF GUJARAT — Gujarat High Court (2019-12-20)