LexB.PARDIWALA, . NIRAL R. MEHTA
107 recorded High Court judgment(s) · 2021–2022
Open in Lexace · Search this judge's casesCourts
| Gujarat High Court | 107 |
Disposal nature
| 56-DISPOSED AT ADMISSION STAGE | 32 |
| 28-REJECTED @ ADM.STAGE | 15 |
| 27-WITHDRAWN @ ADM.STAGE | 15 |
| 38-RULE ABSOLUTE/ALLOWED @ FH | 10 |
| 26-DISMISSED @ ADM.STAGE | 9 |
| 33-CA DISPOSED OF | 7 |
| 53-ALLOWED / GRANTED @ ADM.STAGE | 6 |
| 47-DISPOSAL IN ANY OTHER MODE FH | 6 |
Recent judgments
- ESSAR BULK TERMINAL LIMITED v. ARCELOR MITTAL NIPPON STEEL INDIA LIMITED — Gujarat High Court (2022-02-03)
- ARCELORMITTAL NIPPON STEEL INDIA LIMITED FORMERLY ESSAR STEEL INDIA LIMITED v. ESSAR BULK TERMINAL LIMITED — Gujarat High Court (2022-02-03)
- ARCELORMITTAL NIPPON STEEL INDIA LIMITED FORMERLY ESSAR STEEL INDIA LIMITED v. ESSAR BULK TERMINAL LIMITED — Gujarat High Court (2022-02-03)
- ESSAR BULK TERMINAL LIMITED v. ARCELOR MITTAL NIPPON STEEL INDIA LIMITED — Gujarat High Court (2022-02-03)
- VAGHASAR SEVA SAHAKARI MANDLI LIMITED v. THE MEHSANA DISTRICT COOPERATIVE MILK PRODUCERS UNION LIMITED — Gujarat High Court (2022-01-07)
- PATEL ARVINDBHAI RAMABHAI v. STATE OF GUJARAT — Gujarat High Court (2021-12-23)
- MONA JIGNESH ACHARYA v. BANK OF INDIA — Gujarat High Court (2021-12-23)
- JAYESHBHAI CHANDUBHAI PATEL v. BANK OF INDIA — Gujarat High Court (2021-12-23)
- SUDHIR V. PATEL v. ADDL. COLLECTOR & COMPETENT AUTHORITY — Gujarat High Court (2021-12-22)
- STATE OF GUJARAT v. M/S BIO DEAL LABOURATORIES PVT. LTD. — Gujarat High Court (2021-12-22)