LexB.PARDIWALA, . ILESH J. VORA
569 recorded High Court judgment(s) · 2020–2021
Open in Lexace · Search this judge's casesCourts
| Gujarat High Court | 569 |
Disposal nature
| 56-DISPOSED AT ADMISSION STAGE | 274 |
| 27-WITHDRAWN @ ADM.STAGE | 82 |
| 26-DISMISSED @ ADM.STAGE | 55 |
| 28-REJECTED @ ADM.STAGE | 48 |
| 33-CA DISPOSED OF | 45 |
| 40-WITHDRAWN @ FH | 30 |
| 53-ALLOWED / GRANTED @ ADM.STAGE | 18 |
| 35-ANY OTHER MODE @ ADM.STAGE | 5 |
Recent judgments
- DARSHIT ASHOKBHAI ZINZUWADIA v. ASSISTANT COMMISSIONE OF INCOME TAX CIRCLE 2(1), RAJKOT — Gujarat High Court (2021-09-08)
- HARESHBHAI MATHURBHAI ZINZUWADIA v. ASSISTANT COMMISSIONE OF INCOME TAX CIRCLE 2(1), RAJKOT — Gujarat High Court (2021-09-08)
- GOLDEN TREES PLANTATION LIMITED v. SECURITIES AND EXCHANGE BOARD OF INDIA — Gujarat High Court (2021-09-06)
- SUN PHARMACEUTICAL INDUSTRIES LIMITED v. DEPUTY COMMISSIONER OF INCOME TAX — Gujarat High Court (2021-08-26)
- HITACHI HI REL POWER ELECTRONICS PVT. LTD. v. THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 2(1)(1), AHMEDABAD — Gujarat High Court (2021-08-19)
- M/S ANSA POLYMERS LTD. v. UNION OF INDIA — Gujarat High Court (2021-07-13)
- MANOJ DWARKADAS PRITMANI v. ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 3(3) — Gujarat High Court (2021-06-11)
- JRS PHARMA AND GUJARAT MICROWAX PRIVATE LIMITED v. DEPUTY/ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 2(1)(1) — Gujarat High Court (2021-06-11)
- BANKIM BHAGWANJI CHAAUHAN v. INCOME TAX OFFICER, WARD 1 — Gujarat High Court (2021-06-11)
- DIPAK BHAGWANJI CHAUHAN v. INCOME TAX OFFICER, WARD 2 — Gujarat High Court (2021-06-11)