B.PARDIWALA, . A.C. RAO

812 recorded High Court judgment(s) · 2019–2020

Courts

Gujarat High Court

812

38-RULE ABSOLUTE/ALLOWED @ FH	168
35-ANY OTHER MODE @ ADM.STAGE	165
56-DISPOSED AT ADMISSION STAGE	120
26-DISMISSED @ ADM.STAGE	111
40-WITHDRAWN @ FH	106
47-DISPOSAL IN ANY OTHER MODE FH	55
27-WITHDRAWN @ ADM.STAGE	32
39-RULE DISCHARGED/DISMISSED @ FH	13

SAURASHTRA CHEMICALS LTD NOW KNOWN AS NIRMA LTD v. STATE OF GUJARAT THROUGH ADDL. CHIEF SECRETARY — Gujarat High Court (2020-04-16)
RELIANCE INDUSTRIES LTD v. STATE OF GUJARAT — Gujarat High Court (2020-04-16)
SAURASHTRA CHEMICALS LIMITED NOW KNOWN AS NIRMA LTD v. STATE OF GUJARAT THROUGH THE ADDL CHIEF SECRETARY — Gujarat High Court (2020-04-16)
KOHLER INDIA CORPORATION PVT. LTD. v. STATE OF GUJARAT — Gujarat High Court (2020-04-16)
RELIANCE INDUSTRIES LTD. v. STATE OF GUJARAT — Gujarat High Court (2020-04-16)
RELIANCE INDUSTRIES LTD. v. STATE OF GUJARAT — Gujarat High Court (2020-04-16)
RELIANCE INDUSTRIES LTD v. STATE OF GUJARAT — Gujarat High Court (2020-04-16)
COMMISSIONER v. PIPAVAV SHIPYARD LTD — Gujarat High Court (2020-02-14)
THE COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX,BHAVNAGAR v. M/S.PIPAVAV SHIPYARD LIMITED(100 PERCENT EOU) — Gujarat High Court (2020-02-14)
GHANSHYAMLAL AND COMPANY THROUGH PROPRIETOR GHANSHYAMLAL BADRILAL SOMANI v. UNION OF INDIA — Gujarat High Court (2020-01-23)