B.PARDIWALA

3,018 recorded High Court judgment(s) · 2012–2022

Courts

Gujarat High Court

3018

38-RULE ABSOLUTE/ALLOWED @ FH	666
56-DISPOSED AT ADMISSION STAGE	625
27-WITHDRAWN @ ADM.STAGE	531
58-RULE ISSUED & RULE ABSOLUTE/ALLOWED @FH	403
47-DISPOSAL IN ANY OTHER MODE FH	170
40-WITHDRAWN @ FH	162
28-REJECTED @ ADM.STAGE	116
26-DISMISSED @ ADM.STAGE	52

DHAVAL BHOGILAL VYAS v. STATE OF GUJARAT — Gujarat High Court (2022-03-21)
ISHWARBHAI MATHURBHAI v. STATE OF GUJARAT — Gujarat High Court (2022-03-21)
HEIRS OF PURIBEN D GAJJAR v. COMPETENT AUTHORITY & DEPUTY COLLECTOR (ULC) — Gujarat High Court (2022-03-10)
NITIN @ NITESH RAMESHBHAI BHATT v. STATE OF GUJARAT — Gujarat High Court (2022-02-28)
RAMESHBHAI @ BHUVAJI HALUBHAI WADERA v. STATE OF GUJARAT — Gujarat High Court (2022-02-28)
JAGDISH @ JAYESH @ MAHAJAN @ JAYLO S/O CHANDRAKANT JADAVJI SONI v. STATE OF GUJARAT — Gujarat High Court (2021-12-17)
SARFARAJ @ BABA GANIBHAI MANSURI v. STATE OF GUJARAT — Gujarat High Court (2021-12-17)
MAHAMADSABIHERJA MAHAMADANAS ANSARI v. STATE OF GUJARAT — Gujarat High Court (2021-12-17)
UTPAL JAGDISHBHAI PATEL v. STATE OF GUJARAT — Gujarat High Court (2021-03-26)
GHELABHAI MASABHAI BHARVAD v. STATE OF GUJARAT — Gujarat High Court (2021-03-01)