B. P. ROUTRAY,. S.K.MISHRA

117 recorded High Court judgment(s) · 2019–2021

Courts

Disposal nature

Recent judgments

• SUDAM CHARANA SAHU v. STATE OF ORISSA — Orissa High Court (2021-08-17)
• M/S.EVEREST HOMOEO v. STATE — Orissa High Court (2021-08-10)
• LINGARAJ BEHERA v. AO CUM CHIEF MANAGER, UNION BANK OF INDIA — Orissa High Court (2021-07-02)
• ARJUNA MAJHI v. COMMNR. CUM SECY. TO GOVT. — Orissa High Court (2021-07-02)
• ASHOK KUMAR DAS v. AUTHORISED OFFICER/ BM, INDUSIND BANK LTD. — Orissa High Court (2021-07-02)
• RAJ KUMAR BAG v. COMMNR. CUM SECY. TO GOVT. — Orissa High Court (2021-07-02)
• NARAYAN RANA v. STATE OF ODISHA — Orissa High Court (2021-07-02)
• MAHESH CHANDRA RAY v. STATE OF ODISHA — Orissa High Court (2021-07-02)
• BIDYA MAJHI v. COMMNR. CUM SECY. TO GOVT. — Orissa High Court (2021-07-02)
• THE DISTRICT CENTRE OWNERS ASSOCIATION v. STATE OF ODISHA — Orissa High Court (2021-07-02)