B. P. ROUTRAY,. MURAHARI SRI RAMAN

31 recorded High Court judgment(s) · 2025–2025

Courts

Disposal nature

Recent judgments

• HARISH CHANDRA JENA v. SILI MOHANTY @ JENA — Orissa High Court (2025-11-28)
• ARNADATA FOODS PVT. LTD., KHURDA v. OMBUDSMAN-I , OERC, BBSR — Orissa High Court (2025-02-11)
• GOURAHARI SAHU v. STATE OF ORISSA — Orissa High Court (2025-01-31)
• SUNITA AGARWAL v. BIKASH KUMAR AGARWAL — Orissa High Court (2025-01-31)
• KHITISH MAHANTA v. KHIRABATI @ SASMITA MAHANTA — Orissa High Court (2025-01-31)
• SWAPNESWAR DEB BIJE PRATAP SASAN v. HINDU PUBLIC BEING IN NUMERABLE — Orissa High Court (2025-01-31)
• BIMALANANDAN MOHAPATRA v. STATE OF ODISHA — Orissa High Court (2025-01-31)
• ARUN KUMAR PANDA v. STATE OF ODISHA — Orissa High Court (2025-01-30)
• RAKESH CHANDRA LENKA v. STATE OF ODISHA — Orissa High Court (2025-01-30)
• SOUMYA RANJAN MOHANTY v. ITISHREE DAS — Orissa High Court (2025-01-30)