B. P. ROUTRAY,MISS SAVITRI RATHO

31 recorded High Court judgment(s) · 2025–2025

Courts

Disposal nature

Recent judgments

• SANDHYALAYA SWAIN v. NIRMAL CHANDRA SWAIN — Orissa High Court (2025-04-17)
• MANORANJAN SAHOO v. SEEMA SAHU — Orissa High Court (2025-04-17)
• R.GOURI REDDY v. R.JOGGAYA REDDY — Orissa High Court (2025-04-17)
• SADASIBA PUTY v. SIMA SENAPATI — Orissa High Court (2025-04-17)
• ARUNA KU.PANDA v. MAMI PANDA — Orissa High Court (2025-04-17)
• BHAGYA LAXMI MOHANTY v. STATE OF ODISHA — Orissa High Court (2025-04-16)
• BIRABAR SAHOO v. SRI JAGAMOHAN JEW,BIJE BHUBAN — Orissa High Court (2025-04-16)
• KUSUMA JENA v. SADASIBA JENA — Orissa High Court (2025-04-16)
• PRANATI PALEI v. KISHORE CHANDRA PALEI — Orissa High Court (2025-04-16)
• DR. SAGARIKA PANDA v. TAPAS KAR — Orissa High Court (2025-04-15)