B. P. ROUTRAY,. M.S.SAHOO

23 recorded High Court judgment(s) · 2022–2025

Courts

Disposal nature

Recent judgments

• M/S. PRAMILA TRADERS, MAYURBHANJ v. BANK OF MAHARASTHRA, REPRESENTED THROUGH ITS BRANCH MANAGER, BARIPADA BRANCH. — Orissa High Court (2025-01-24)
• BIJUPATTNAIK MEDICAL TECHNOLOGY , BARIPADA v. STATE OF ODISHA — Orissa High Court (2025-01-24)
• NILAMANI NANDI v. THE MANAGEMENT OF M/S SUVOCHEM INDUSTRIES PVT.LTD — Orissa High Court (2025-01-24)
• BIKASH CHANDRA HALDAR v. THE DEPUTY CHIEF LABOUR COMMISSIONER — Orissa High Court (2025-01-24)
• SUNIL KRISHNA SAMANTARAY v. THE COMMNR. OF ENDOWMENTS, ODISHA — Orissa High Court (2025-01-24)
• M/S.RAJDHANI SECURIT v. REGNL.LABOUR COMMNR — Orissa High Court (2025-01-24)
• SHREE BRUNDABAN CHANDRA JEW @ BRUNDABAN JEW v. COMMNR. OF ENDOWMENTS, ODISHA — Orissa High Court (2025-01-24)
• M/S PSR ELECON PVT LTD. v. THE COMMNR., CGST, CX AND CUSTOMS — Orissa High Court (2022-05-27)
• MAMATA DAS v. STATE OF ODISHA — Orissa High Court (2022-05-27)
• SATYANARAYAN DASH v. STATE OF ODISHA — Orissa High Court (2022-05-27)