B. P. ROUTRAY,. CHITTARANJAN DASH

360 recorded High Court judgment(s) · 2023–2026

Courts

Disposal nature

Recent judgments

• SECRETARY,BERHAMPUR COOPERATIVE CENTRAL BANK LTD. v. BHABA SUNDAR DALAI — Orissa High Court (2026-03-17)
• SURESH CHANDRA SAHU v. INDIAN BANK, CUTTACK — Orissa High Court (2026-01-30)
• RAMESH CHANDRA SAHU v. THE MANAGEMENT OF REGIONAL TRANSPORT AUTHORITY — Orissa High Court (2025-12-12)
• MANA MOHAN PADHI v. THE PRESIDING OFFICER, LABOUR COURT, KORAPUT. — Orissa High Court (2025-12-12)
• BASUDEV PANIGRAHI v. STATE OF ODISHA — Orissa High Court (2025-11-14)
• RABINDRANATH KAR v. SAYED MANSUR SAHEB PEER — Orissa High Court (2025-09-01)
• STATE OF ODISHA v. NIRANJAN MALLIK — Orissa High Court (2025-08-12)
• GOURI INSTITUTE OF MEDICAL SCIENCE, PIPIMAL, JHARSUGUDA v. STATE OF ODISHA — Orissa High Court (2025-05-16)
• DHANVI INSTITUTE OF HEALTH SCIENCES, MAYURBHANJ v. STATE OF ODISHA — Orissa High Court (2025-05-16)
• STATE v. MAHESWAR BARIK — Orissa High Court (2025-05-16)