LexB. P. ROUTRAY
16,499 recorded High Court judgment(s) · 2019–2026
Open in Lexace · Search this judge's casesCourts
| Orissa High Court | 16499 |
Disposal nature
| Disposed Off | 12626 |
| Allowed | 1749 |
| Withdrawn | 605 |
| Rejected | 553 |
| Dismissed For Default/Non-Prosecution | 414 |
| Dismissed | 313 |
| Granted | 120 |
| Converted | 59 |
Recent judgments
- DUSASHAN MOHANTY v. R.T.O., CHANDIKHOL, JAJPUR — Orissa High Court (2026-05-22)
- ANITA SAHOO v. R.T.O.,CUTTACK — Orissa High Court (2026-05-22)
- RADHA MOHAN v. STATE OF ODISHA — Orissa High Court (2026-05-22)
- PANCHANAN DAS v. STATE OF ODISHA — Orissa High Court (2026-05-22)
- BASUDEV CONSTRUCTION, PURI v. STATE OF ODISHA — Orissa High Court (2026-05-22)
- JAGANNATH SARANGI v. STATE OF ODISHA — Orissa High Court (2026-05-22)
- PURANDAR DHAN v. TATA MOTORS FINANCE LTD., MUMBAI — Orissa High Court (2026-05-22)
- SURESH PANDIT v. STATE OF ODISHA — Orissa High Court (2026-05-22)
- SAJAL KUMAR CHAKRABORTY v. UNION OF INDIA — Orissa High Court (2026-05-22)
- MAHESWAR BARIK v. UNION OF INDIA — Orissa High Court (2026-05-22)