LexB.P.RAY, C.N.RAMACHANDRAN NAIR
459 recorded High Court judgment(s) · 2008–2012
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 459 |
Disposal nature
| DISMISSED | 207 |
| DISPOSED OF | 120 |
| ALLOWED | 73 |
| PARTLY ALLOWED | 17 |
| CLOSED | 17 |
| DISMISSED AS INFRUCTUOUS | 9 |
| DISMISSED AS WITHDRAWN | 7 |
| REMANDED | 7 |
Recent judgments
- SUDHEESH v. THE EXCISE COMMISSIONER — Kerala High Court (2012-09-20)
- M/S.C P C DIAGNOSTICS PRIVATE LIMITED v. THE STATE OF KERALA — Kerala High Court (2012-09-06)
- M.V.RADHAKRISHNAN v. THE TAHSILDAR, KUNNATHUNADU TALUK — Kerala High Court (2012-09-06)
- R.RAJENDRAPRASAD v. STATE OF KERALA — Kerala High Court (2012-08-10)
- N.P.VIJAYAN v. THE TAHSILDAR (RR) — Kerala High Court (2012-08-01)
- C.R.RAMACHANDRAN NAIR v. SREE SANKARACHARYA UNIVERSITY OF SANSKRI — Kerala High Court (2012-08-01)
- BABY JOHN v. THE DIRECTOR, IHRD — Kerala High Court (2012-08-01)
- KERALA PRE-PRIMARY TEACHERS & AYAHS v. STATE OF KERALA AND ANOTHER — Kerala High Court (2012-08-01)
- N.G.SUSEELA BAI v. KERALA STATE CO-OP. EMPLOYEES PENSION BOARD — Kerala High Court (2012-07-23)
- THE MANAGER,K.S.M.V.H.S.S., EDAVATTAM v. A.PUSHPAKUMARI AND OTHERS — Kerala High Court (2012-07-23)