LexB.P.RAY
2,851 recorded High Court judgment(s) · 2010–2014
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 2851 |
Disposal nature
| DISPOSED OF | 1855 |
| CLOSED | 351 |
| DISMISSED | 270 |
| ALLOWED | 118 |
| DISMISSED AS INFRUCTUOUS | 106 |
| DISMISSED AS WITHDRAWN | 76 |
| DISMISSED FOR DEFAULT | 45 |
| DISMISSED AS NOT PRESSED | 25 |
Recent judgments
- RADHAKRISHNAN NAIR v. STATE OF KERALA — Kerala High Court (2014-03-03)
- SAHADEVAN v. STATE — Kerala High Court (2014-03-03)
- SIDHARTHAN v. STATE OF KERLA — Kerala High Court (2014-02-28)
- R.HARIHARAN v. STATE OF KERALA — Kerala High Court (2014-02-26)
- ABDUL SALAM v. STATION HOUSE OFFICER,KALAMASSERY — Kerala High Court (2014-02-26)
- K.D.THOMAS v. STATE OF KERALA — Kerala High Court (2014-02-26)
- KADAMPODAN MOIDEEN v. ASST.COMMISSIONER — Kerala High Court (2014-02-25)
- M.K.KUNJUMOIDEEN KUTTY v. THE ASST.COLLECTOR — Kerala High Court (2014-02-25)
- RAMESH v. STATE OF KERALA — Kerala High Court (2014-02-24)
- E.G.RAVIKUMAR v. STATE — Kerala High Court (2014-02-24)