B.P.RAY

603 recorded High Court judgment(s) · 2008–2016

Courts

Disposal nature

Recent judgments

• RAMESH CH.PRADHAN v. UMAMANI SINGH — Orissa High Court (2016-06-21)
• SHIVA SHAKTI NETWORK,RADHIKA STREET,GANJAM v. TELECOM REGULATORY AUTHORITY OF INDIA,NEW DELHI — Orissa High Court (2016-02-26)
• SUDAM SAHOO v. MANDAKINI SAHOO — Orissa High Court (2016-01-04)
• PRAVAS KUMAR DASH v. STATE OF ORISSA — Orissa High Court (2015-11-06)
• PAPU SUNDARA v. STATE OF ORISSA — Orissa High Court (2015-11-06)
• BIBHUDATTA SWAIN v. STATE OF ORISSA — Orissa High Court (2015-11-06)
• ANADI PATRA@BUDHIA v. STATE OF ORISSA — Orissa High Court (2015-11-06)
• AKSHAYA KUMAR MAHALIK v. STATE OF ORISSA — Orissa High Court (2015-11-06)
• TRINATH DEURI v. STATE OF ORISSA — Orissa High Court (2015-11-06)
• BAINA BHOI v. STATE OF ORISSA — Orissa High Court (2015-11-06)