B. P. DHARMADHIKARI, Z.A. HAQ

992 recorded High Court judgment(s) · 2014–2018

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Courts

Bombay High Court

992

Disposal nature

Admitted/Allwd/Granted/Rule Absolute	290
Dispossed Off/Dismiss for Default	268
Disposed-Off	239
Rejected at Admission Stage	65
Dismissed/Rule Discharged	64
Withdrawn	47
DISPOSED OFF	5
OTHERS DISPOSED OFF	5

Recent judgments

ZILLA PARISHAD, NAGPUR THR. ITS CHIEF EXECUTIVE OFFICER v. STATE OF MAHARASHTRA, THR. ITS SECRETARY, RURAL DEVELOPMENT DEPT., MUMBAI AND ANOTHER — Bombay High Court (2018-10-19)
ZILLA PARISHAD, NAGPUR THR. ITS CHIEF EXECUTIVE OFFICER v. STATE OF MAHARASHTRA, THR. ITS SECRETARY, RURAL DEVELOPMENT DEPT., MUMBAI AND ANOTHER — Bombay High Court (2018-10-19)
THE ZILLA PARISHAD, NAGPUR THR. CHIEF EXECUTIVE OFFICER v. MANISHA NANAJI AHAKE AND ANOTHER — Bombay High Court (2018-10-19)
THE ZILLA PARISHAD, NAGPUR THR. CHIEF EXECUTIVE OFFICER v. SAU. DHANASHRI ANIL SHIVANKAR AND ANOTHER — Bombay High Court (2018-10-19)
ZILLA PARISHAD, NAGPUR THR. ITS CHIEF EXECUTIVE OFFICER v. STATE OF MAHARASHTRA, THR. ITS SECRETARY, RURAL DEVELOPMENT DEPT., MUMBAI AND ANOTHER — Bombay High Court (2018-10-19)
THE ZILLA PARISHAD, NAGPUR THR. CHIEF EXECUTIVE OFFICER v. SHUBHANGI KASHYAP SAWARKAR AND ANOTHER — Bombay High Court (2018-10-19)
THE ZILLA PARISHAD, NAGPUR THR. CHIEF EXECUTIVE OFFICER v. SAU. KAVITA CHANDRAKANT MESHRAM AND ANOTHER — Bombay High Court (2018-10-19)
ZILLA PARISHAD, NAGPUR THR. ITS CHIEF EXECUTIVE OFFICER v. STATE OF MAHARASHTRA, THR. ITS SECRETARY, RURAL DEVELOPMENT DEPT., MUMBAI AND ANOTHER — Bombay High Court (2018-10-19)
ZILLA PARISHAD, NAGPUR THR. ITS CHIEF EXECUTIVE OFFICER v. STATE OF MAHARASHTRA, THR. ITS SECRETARY, RURAL DEVELOPMENT DEPT., MUMBAI AND ANOTHER — Bombay High Court (2018-10-19)
THE ZILLA PARISHAD, NAGPUR THR. CHIEF EXECUTIVE OFFICER v. SUSHMA MANOJ KHAPEKAR AND ANOTHER — Bombay High Court (2018-10-19)