B. P. DHARMADHIKARI, V.M. DESHPANDE

733 recorded High Court judgment(s) · 2013–2017

Courts

Bombay High Court

733

OTHERS DISPOSED OFF	235
Withdrawn	91
Dispossed Off/Dismiss for Default	68
ALLOWED	63
PARTLY ALLOWED	57
OTHER DISPOSED OFF	49
Admitted/Allwd/Granted/Rule Absolute	30
Dismissed/Rule Discharged	26

MILIND S/O. WASUDEO INGALE v. STATE OF MAHARASHTRA THR. P.S.O. SADAR NAGPUR AND ANOTHER — Bombay High Court (2017-05-05)
SHRI. VAIBHAV S/O. KHUSHALRAO TIJARE (IN JAIL) v. STATE OF MAHARASHTRA THR. DEPUTY INSPECTOR GENERAL OF PRISON NAGPUR AND ANOTHER — Bombay High Court (2017-05-05)
SHRI. SHRIKANT S/O. BHAIYYAJI HOKAM AND OTHERS v. THE STATE OF MAHARASHTRA THR. POLICE STATION OFFICER HUDKESHWAR POLICE STATION NAGPUR — Bombay High Court (2017-05-04)
VAISHNAV SHIVA RAIPURE AND ANOTHER v. STATE OF MAHARASHTRA THR. POLICE STATION WANI YAVATMAL AND ANOTHER — Bombay High Court (2017-05-04)
TUKARAM KASHIRAM DIKE v. STATE OF MAHARASHTRA THR. POLICE STATION OFFICER, P. S. DHAMANGAON (BADE), BULDANA AND ANOTHER — Bombay High Court (2017-05-04)
SATISH S/O RAMCHANDRA MIRAPURE (IN JAIL) v. DEPUTY INSPECTOR GENERAL OF PRISONS, NAGPUR AND OTHERS — Bombay High Court (2017-05-03)
VIJAY S/O. PUNDLIKRAO AAREKAR v. THE STATE OF MAHARASHTRA THR. POLICE STATION OFFICER POLICE STATION ARJUNIMORGAON GONDIA AND ANOTHE — Bombay High Court (2017-05-03)
RAJESH S/O. MAROTRAO KHANDAR v. THE COLLECTOR BHANDARA AND OTHERS — Bombay High Court (2017-05-03)
NARENDRA S/O. CHANDRABHAN HAJARE v. THE COLLECTOR BHANDARA AND OTHERS — Bombay High Court (2017-05-03)
BHAGWAN S/O. SHAMRAOJI BANNAGARE v. STATE OF MAHARASHTRA THR. POLICE STATION OFFICER, KARANJA (GHADGE) DIST. WARDHA AND ANOTHER — Bombay High Court (2017-05-03)