B. P. DHARMADHIKARI,U. D. SALVI
179 recorded High Court judgment(s) · 2009–2009
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| Bombay High Court | 179 |
Disposal nature
| Disposed of | 74 |
| Allowed | 36 |
| Dismissed | 24 |
| Infructuos | 12 |
| Withdrawn | 10 |
| Granted | 6 |
| Rule made absolute | 5 |
| Rejected | 3 |
Recent judgments
- SHRI. VALERIANO BARRETTO v. STATE, PANAJI, GOA. — Bombay High Court (2009-12-17)
- SUBHASH KRISHNAN PRESENTLY IN JUDICIAL CUSTODY AT FORT AGUADA v. STATE OF GOA (THROUGH PUBLIC PROSECUTOR) — Bombay High Court (2009-12-17)
- MR. SANJAY GADEKAR AND ANR v. THE STATE THROUGH PUBLIC PROSECUTOR — Bombay High Court (2009-12-17)
- STATE THROUGH P. I. ATTACHED TO CANACONA POLICE STATION v. VALERIANO BARRETTO AND 5 ORS., — Bombay High Court (2009-12-17)
- MONICA @ MONA D'SOUZA PRESENTLY IN CENTRAL JAIL AGUADA v. STATE OF GOA THROUGH OFFICE-IN-CHARGE MAPUCA POLICE STATION — Bombay High Court (2009-09-09)
- SHRI. HEMANT LAXMAN KANKONKAR v. SUPERINTENDENT OF POLICE (SOUTH) AND 2 ORS., — Bombay High Court (2009-07-18)
- AIRPORTS AUTHORITY OF INDIA AND ANR., v. M/S ALCON RESORT HOLDINGS PVT.LTD., PANAJI GOA. — Bombay High Court (2009-07-18)
- MRS. LUIZA NATIVIDADE C.F.VELHO E GOMES(DELETED) and v. MRS. ANA BERTA DIONISIA FERNANDES E GOMES(DEC.) and — Bombay High Court (2009-07-18)
- M/S. ALCON RESORT HOLDINGS PVT. LTD., PANAJI - GOA. v. AIRPORTS AUTHORITY OF INDIA AND ANR., — Bombay High Court (2009-07-18)
- SANDHYA GUPTA v. DIRECTOR GENERAL OF POLICE, GOA AND ANR., — Bombay High Court (2009-07-18)
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