B. P. DHARMADHIKARI, . SWAPNA JOSHI

760 recorded High Court judgment(s) · 2016–2018

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Courts

Bombay High Court

760

Disposal nature

Admitted/Allwd/Granted/Rule Absolute	335
Dispossed Off/Dismiss for Default	288
Rejected at Admission Stage	40
Dismissed/Rule Discharged	29
Withdrawn	29
C.A. Disposed off	18
Disposed-Off	13
OTHERS DISPOSED OFF	4

Recent judgments

STATE OF MAHARASHTRA, THROUGH ITS SECRETARY REVENUE AND FOREST DEPARTMENT MUMBAI AND OTHERS v. PARMANAND S/O VARIYOMAL KATYARI AND ANOTHER — Bombay High Court (2018-11-02)
MAHARASHTRA STATE MINING CORPORATION LTD. NAGPUR THROUGH ITS MANAGING DIRECTOR v. PRANABESH CHANDRA CHAKRABORTY — Bombay High Court (2018-10-26)
MAHARASHTRA STATE MINING CORPORATION LTD. NAGPUR THROUGH ITS MANAGING DIRECTOR v. PRANABESH CHANDRA CHAKRABORTY — Bombay High Court (2018-10-19)
EKNATH HARICHANDRA THVALI AND ANOTHER v. STATE OF MAH., THR. SECRETARY (REVENUE RELIEF AND RE-HABILITATION), REVENUE AND FOREST DEPT. AND OR — Bombay High Court (2018-10-19)
SHRI. RASHTRIYA SHIKSHAN SANSTHA, THROUGH ITS SECRETARY, SHRI AMRUT INGLE AND ANOTHER v. STATE OF MAHARASHTRA, THR. SECRETARY, DEPARTMENT OF EDUCATION, MUMBAI AND OTHERS — Bombay High Court (2018-09-14)
STATE OF MAHARASHTRA, THROUGH ITS SECRETARY REVENUE AND FOREST DEPARTMENT MUMBAI AND OTHERS v. PARMANAND S/O VARIYOMAL KATYARI AND ANOTHER — Bombay High Court (2018-09-14)
GOPAL GANESH PADHYE THR. P.O.A. CHETAN P RAJKARNE AND OTHERS v. THE STATE OF MAHARASHTRA THR. SECRETARY, MINISTRY OF URBAN DEVELOPMENT MANTRALAYA BOMBAY AND OTHERS — Bombay High Court (2018-08-10)
SUBHASH MANIKRAO HUTKE v. KRUSHAK EDUCATION SOCIETY, THR. ITS. SECRETRAY, PRADIP N. KALE WARDHA AND OTHERS — Bombay High Court (2018-08-03)
THE CHIEF OFFICER, NAGAR PARISHAD, NARKHED v. SMT. MEHFOOZA AFROZ ANSARI AND OTHERS — Bombay High Court (2018-07-20)
AMULYA RAMBHAU PATIL v. THE STATE OF MAHA. THR. SECRETARY, ANIMAL HUSBANDRY, AGRICULTUE AND MARKETING DEPT. MUMBAI AND ANR — Bombay High Court (2018-07-13)