B.P. DHARMADHIKARI, SUNIL P. DESHMUKH

1,579 recorded High Court judgment(s) · 2012–2013

Courts

Bombay High Court

1579

Disposed off/Dismissed for default	1112
Admitted/Allowed/Granted/Rule Absolute	254
Rejected at Admission stage	90
Dismissed/Rule Discharged	59
Withdrawn	51
(unspecified)	12
DISPOSED OFF	1

BABAN GUNAJI PANDHARE v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2013-10-18)
BABAN GUNAJI PANDHARE v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2013-10-18)
UTTAM SHANKAR BHADVE v. SIDHARTH JAGANNATH BHADVE AND ORS — Bombay High Court (2013-10-09)
RANJANA DEVI UTTAMRAO NIKAM v. RAMESH SHIVDAS NIKAM AND ORS — Bombay High Court (2013-10-09)
PATALGANGA AGRO COAL LINDUSTRIES NANDURBAR THROUGH PROPRIETOR v. THE STATE OF MAHARASHTRA ANDORS — Bombay High Court (2013-10-04)
BHARTIYA GRAMIN PUNARRACHNA SANSTHA S HI TECH INSTITUTE OF TECHNOLOGY AND HI TECH POLYTECHNIC A.BAD v. THE STATE OF MAHARASHTRA AND ORS — Bombay High Court (2012-10-01)
SWAMI RAMANAND SHIKSHAN PRASARAK MANDAL THR. ITS PRESIDENT v. THE STATE OF MAH AND ORS — Bombay High Court (2012-09-25)
MURLIDHAR BHAURAO LANDE v. THE DISTRICT COLLECTOR AND ORS — Bombay High Court (2012-09-25)
SAU LAXMIBAI SHANTARAM DOKE SAMAJVIKAS PRATHISTHAN AHMEDNAGAR AND ANR v. THE STATE OF MAHARASHTRA AND ORS6 — Bombay High Court (2012-08-17)
AJAY KISHANRAO LOSARWAR v. THE STATE OF MAHARASHTRA AND ORS — Bombay High Court (2012-08-17)