B. P. DHARMADHIKARI, SUNIL B. SHUKRE

561 recorded High Court judgment(s) · 2013–2016

Courts

Bombay High Court

561

Dispossed Off/Dismiss for Default	273
Admitted/Allwd/Granted/Rule Absolute	152
Rejected at Admission Stage	42
Withdrawn	40
Dismissed/Rule Discharged	19
OTHERS DISPOSED OFF	14
PARTLY ALLOWED	6
OTHER DISPOSED OFF	6

JITENDRA S/O DAYARAM JANGAM (IN JAIL) v. STATE OF MAHARASHTRA, THR. D.I.G. PRISON (EASTERN REGION), NAGPUR AND ANOTHER — Bombay High Court (2016-11-18)
ARVIND LAXMAN BAMBORDE v. PUSHPENDRA SINGH S/O KRISHNA PRATAP SINGH BAGHEL AND OTHERS — Bombay High Court (2016-11-18)
TRIMURTI S/O LAXMIKANT LAMBAT v. STATE OF MAHARASHTRA, THR. P.S.O. KOTWALI POLICE STATION, NAGPUR AND ANOTHER — Bombay High Court (2016-11-18)
SAVITA WD/O DADARAO THER AND OTHERS v. POLICE STATION OFFICER, P.S. MANORA, WASHIM AND OTHERS — Bombay High Court (2016-11-18)
PREMSAKHI W/O VIRENDRA SINGH v. STATE OF MAHARASHTRA, THROUGH THE COMMISSIONER POLICE NAGPUR CITY, NAGPUR AND ANOTHER — Bombay High Court (2016-11-18)
RAVINDRA KARUJI CHUDHARI (IN JAIL) v. STATE OF MAHARASHTRA, THR. HOME DEPARTMENT, MUMBAI AND OTHERS — Bombay High Court (2016-11-18)
BHAURAO S/O MAROTI KESKAR (IN JAIL) v. STATE OF MAHARASHTRA, THROUGH P.S.O. PARWA, YAVATMAL — Bombay High Court (2016-11-18)
SHRI. PRASHANT S/O ASHOK SATRALKAR v. THE STATE OF MAHARASHTRA THR. THE SECRETARY DEPARTMENT OF HOME MANTRALAYA MUMBAI AND OTHERS — Bombay High Court (2016-11-18)
SUNIL S/O PARSHURAM TEKAM (IN JAIL) v. DEPUTY INSPECTOR GENERAL OF PRISON, CENTRAL PRISON, NAGPUR AND ANOTHER — Bombay High Court (2016-11-18)
RAJKUMAR TULARAM ADKANE (IN JAIL) v. DEPUTY INSPECTOR GENERAL (PRISONS) (EAST) NAGPUR AND ANOTHER — Bombay High Court (2016-11-18)