B. P. DHARMADHIKARI, S.M. MODAK

65 recorded High Court judgment(s) · 2018–2018

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Courts

Bombay High Court

Disposal nature

Disposed-Off	28
Admitted/Allwd/Granted/Rule Absolute	19
C.A. Disposed off	9
Rejected at Admission Stage	3
Dismissed/Rule Discharged	3
DISMISSED	2
Dispossed Off/Dismiss for Default	1

Recent judgments

PRAVIN S/O BHASKARRAO RAGIT v. P. VELARASU, SECRETARY OF MAHARASHTRA JEEVAN PRADHIKARAN, MUMBAI AND OTHERS — Bombay High Court (2018-11-02)
COURTS ON ITS OWN MOTION v. UNION OF INDIA MINISTRY OF CETNRAL RAILWAY THR. SECRETARY NEW DELHI AND OTHERS — Bombay High Court (2018-11-02)
PRAKASH S/O ANANDRAO MANKAR v. THE STATE OF MAHARASHTRA, THR. SECRETARY MINISTRY OF TEXTILE AND MARKETING DEPT. MUMBAI AND OTHERS — Bombay High Court (2018-11-02)
SANJAY LAXMIKANT JOSHI v. SHRI SANDIP BORSE, POLICE INSPECTOR SONEGAON POLICE STATION, WARDHA ROAD, NAGPUR AND OTHERS — Bombay High Court (2018-11-01)
VIDYA SANJAY JOSHI v. SHRI. A.T. KAMBLE, SAMUDRAPUR POLICE STATION SAMUDRAPUR DIST. WARDHA AND OTHERS — Bombay High Court (2018-11-01)
KALYANI RAJAPPA SUBRAMANIAN THR. P.O.A. SHRI RAVI IYER v. THE REGISTRAR, BIRTHS AND DEATHS OF NAGPUR MUNICIPAL CORPORATION, NAGPUR — Bombay High Court (2018-10-31)
NILESH RAMESH VYAS v. ASHOK LAXMAN WARATHE, DIVISIONAL CONTROLLER, MAHARASHTRA STATE ROAD TRANSPORT CORPORATION, YAVATMAL — Bombay High Court (2018-10-31)
SHANKAR S/O ANANDRAO KOTHEKAR AND OTHERS v. THE STATE OF MAHARASHTRA, THR. SECRETARY, DEPARTMENT OF SCHOOL EDUCATION, MUMBAI AND OTHERS — Bombay High Court (2018-10-31)
MR. MAHESH SONTAKKE SON OF KRUSHNARAO SONTAKKE AND ANOTHER v. THE STATE GOVT. THR. PRINCIPAL SECRETARY EDUCATION DEPT., MAHARASHTRA STATE MUMBAI — Bombay High Court (2018-10-31)
SAGAR AJAY NAIDU AND OTHERS v. ADMISSIONS REGULATING AUTHORITY (PRAVESH NIYANTRAN SAMITI), MUMBAI THR. ITS CHAIRMAN AND OTHERS — Bombay High Court (2018-10-31)