B. P. DHARMADHIKARI, RAVI K. DESHPANDE

51 recorded High Court judgment(s) · 2011–2016

Courts

Disposal nature

Recent judgments

• GIRISH GOKULPRASAD CHOURASIA. v. STATE OF MAH.and OTHERS. — Bombay High Court (2016-05-18)
• SURJAGARH STEEL AND MINES PRIVATE LTD THR ITS DIRECRTOR v. THE CHIEF EXECUTIVE ENGINEER MAH. INDUSTRIAL DEVELOPMENT CORPORATION MUMBAI AND ANR — Bombay High Court (2014-04-04)
• RAJMAL RATANLALJI DALAL (RATHI) v. THE NAGPUR IMPROVEMENT TRUST, THE CHAIRMAN, NAGPUR AND OTHERS — Bombay High Court (2013-12-13)
• M/S. UNIQUE ASSOCIATES, THROUGH ITS PROPRIETOR, RAMASHANKAR MAHESHWAR SINGH v. THE DIRECTOR, NATIONAL ENVIRONMENTAL ENGINEERING RESEARCH INST.(NEERI) AND ANOTHER — Bombay High Court (2013-04-12)
• GIRISH GANGADHAR AGRAWAL v. JAGDISHCHANDRA AMRUTLAL WAKHARIA (DEAD) SMT. REKHA WD/O JAGDISH VAKHARIA — Bombay High Court (2013-04-01)
• SNEHAL SUSHIKSHIT BEROZGAR SEVA SAHAKARI SANSTHA THROUGH ITS PRESIDENT SALAM WAHAB SHEIKH v. STATE OF MAHARASHTRA THROUGH ITS PRINCIPAL SECRETARY AND OTHERS — Bombay High Court (2013-04-01)
• M/S SHRIRAM BUILCON PVT. LTD. THR. ITS M.D. AND ANR v. THE UNION OF INDIA THR. CENTRAL REGISTRAR, MULTI STATE COOPERATIVE SOCIETIES AND ORS — Bombay High Court (2013-04-01)
• SATISH S/O ANIRUDDHA NAVALE AND ORS v. STATE OF MAHARASHTRA THR. HONBLE MINISTER FOR STATE RURAL DEVELOPMENT DEPT. AND ORS — Bombay High Court (2013-04-01)
• JACKSON SANGANAK VA BAHU. SEVA SAH. SANSTHA MARYADIT, BHANDARA THR. PRESIDENT SHRI SHAILESH S.LIMJE v. STATE OF MAH.THR. ITS PRINCIPAL SECRETARY DEPT. OF EMPLOYMENT AND SELF-EMPLOYMENT AND OTHERS — Bombay High Court (2013-04-01)
• ARUN GODAJI CHAVAN v. THE PRESIDENT, VIDYA PRABODHINI SHIKSHAN PRASARAK MANDAL, WADNER GANGAI AND OTHERS — Bombay High Court (2013-04-01)