B. P. DHARMADHIKARI, P.R. BORA

370 recorded High Court judgment(s) · 2014–2014

Courts

Disposal nature

Recent judgments

• RISHABHKUMAR BABULAL JEJANI v. THE SECRETARY TO THE GOVT. OF INDIA, MINISTRY OF ROAD TRANSPORT AND HIGHWAYS,NEW DELHI AND 2 OTHERS — Bombay High Court (2014-10-28)
• NARENDRA S/O PANDHARINATH JIRAPURE v. MR. S. M DUTONDE AND OTHERS — Bombay High Court (2014-05-09)
• VIVEK S/O CHANDRASHEKHAR PIMPUTKAR, THROUGH SIGNATORY FATHER CHANDRASHEKHAR VASANT PIMPUTKAR v. RASHTRASANT TUKDOJI MAHARAJ NAGPUR UNIVERSITY, NAGPUR THROUGH ITS REGISTRAR, AND ANOTHER — Bombay High Court (2014-05-09)
• PRAVEEN KHODKE MEMORIAL TRUST, THROUGH ITS SECRETARY, SAU. SHEELATAI VIJAYRAO MOHOD AND ANOTHER v. THE STATE OF MAHARASHTRA,THROUGH ITS SECRETARY, DEPARTMENT OF HIGHER AND TECHNICAL EDUCATION, MUMBA — Bombay High Court (2014-05-09)
• ATUL VIDYA MANDIR, THROUGH ITS SECRETARY, SHRI PROF. VIRENDRA WALMIKRAO JAGTAP AND ANOTHER v. THE STATE OF MAHARASHTRA,THROUGH ITS SECRETARY, DEPARTMENT OF HIGHER AND TECHNICAL EDUCATION, MUMBA — Bombay High Court (2014-05-09)
• VIDYABHARTI SANSTHA, THROUGH ITS SECRETARY, DR. SHRI PANKAJ BHOYAR AND ANOTHER v. THE STATE OF MAHARASHTRA,THROUGH ITS SECRETARY, DEPARTMENT OF HIGHER AND TECHNICAL EDUCATION, MUMBA — Bombay High Court (2014-05-09)
• RAMCHANDRA SUKHADEORAO MOON v. THE DY.DIRECTOR OF EDUCATION, — Bombay High Court (2014-05-09)
• MUKUND S/O GANGADHAR RAUT, AND 3 OTHERS v. THE UNION OF INDIA, MINISTRY OF MINES, THROUGH SECRETARY, NEW DELHI AND 3 OTHERS — Bombay High Court (2014-05-09)
• SHRI ANURAG S/O RAJARAMJI NAIK v. SMT. KALPANA W/O ANURAG NAIK — Bombay High Court (2014-05-09)
• MANOHARBHAI SHIKSHAN PRASARAK MANDAL, THROUGH ITS PRESIDENT, SHRI MURLIDHAR WAMANRAO WANMALI AND 1 v. THE STATE OF MAHARASHTRA,THROUGH ITS SECRETARY, DEPARTMENT OF HIGHER AND TECHNICAL EDUCATION, MUMBA — Bombay High Court (2014-05-09)