B. P. DHARMADHIKARI, P.N. DESHMUKH

982 recorded High Court judgment(s) · 2015–2018

Open in Lexace · Search this judge's cases

Courts

Bombay High Court

982

Disposal nature

Dispossed Off/Dismiss for Default	411
Admitted/Allwd/Granted/Rule Absolute	210
OTHERS DISPOSED OFF	100
Dismissed/Rule Discharged	66
Withdrawn	31
ALLOWED	30
Rejected at Admission Stage	30
PARTLY ALLOWED	24

Recent judgments

SITABULDI MERCHANTS ASSOCIATION THROUGH ITS SECRETARY VIJAYKUMAR MADANGOPAL AGRAWAL v. SMT. MANISHA PATANKAR MHAISKAR (IAS) SEC. URBAN DEVELOPMENT, DEPT. MUMBAI (DELETED) AND OTHERS — Bombay High Court (2018-07-13)
KU. BHARATI D/O. JANARDAN TATTE v. THE STATE OF GOVT. THROUGH ITS PRINCIPAL SECRETARY, EDUCATION DEPT., MAHA. STATE AND OTHERS — Bombay High Court (2018-06-29)
DWIJENDRA NATH SEN v. THE CHAIRMAN-CUM-MANAGING DIRECTOR, MANGANESE ORE (INDIA) LTD. A GOVT. UNDER NAGPUR AND 2 OTHERS — Bombay High Court (2017-11-10)
THE COMMISSIONER OF INCOME TAX -I v. M/S DUTTA MEGHE INSTITUTUE OF MEDICAL SCIENCE, KHAMLA — Bombay High Court (2017-11-10)
SHRAWAN S/O ODGAN KOLHE v. THE STATE OF MAHARASHTRA, THROUGH ITS PRINCIPAL SECRETARY (REVENUE AND FORESTS) AND OTHERS — Bombay High Court (2017-10-13)
BALLABHDAS UDHODAS MOHTA v. ASSISTANT COMMISSIONER OF INCOME-TAX CIRCLE-5, NAGPUR — Bombay High Court (2017-10-13)
INDIRA SAHAKARI SOOT GIRNI LTD. WARDHA THR. PRESIDENT v. STATE OF MAHARASHTRA, THR. SECRETARY, DEPT. OF CO-OPERATION, MARKETING AND TEXTILE, MUMBAI AND OTHE — Bombay High Court (2017-10-13)
RAMDAS R. THAWRE AND OTHERS v. UNION OF INDIA THROUGH SECRETARY (IDSSA SCHEME) HRD MINISTRY, NEW DELHI AND OTHERS — Bombay High Court (2017-09-08)
KAPIL DEO S/O RAM NARESH SHAHI v. CHIEF GENERAL MANAGER, NAGPUR AREA, WESTERN COALFIELDS LTD., NAGPUR AND ANOTHER — Bombay High Court (2016-05-06)
PRABHAKAR S/O SHAMRAO PADEWAR AND OTHERS v. STATE OF MAHARASHTRA THROUGH ITS SECRETARY MINISTRY OF RURAL DEVP. MANTRALAYA AND OTHERS — Bombay High Court (2016-05-06)