B. P. DHARMADHIKARI, P.D.KODE

1,271 recorded High Court judgment(s) · 2011–2013

Courts

Bombay High Court

1271

Dispossed Off/Dismiss for Default	652
Admitted/Allwd/Granted/Rule Absolute	283
Rejected at Admission Stage	173
Withdrawn	79
Dismissed/Rule Discharged	75
OTHERS DISPOSED OFF	5
Disposed-Off	2
ALLOWED	1

ZULQARNAIN ZULFIQAR HUSSAIN SAIFI v. DHIRAJLAL JAGJIVANDAS SANGANI AND 2 OTHERS — Bombay High Court (2013-01-18)
MADANLAL ASARAMJI CHOMUWAL..... v. GRAMMODHAR SHIKSHAN SANSTHA TONGLABAD TQ DARYPUR DISTT AMRAATI THROUGH ITS SECRETARY AND 3 OTHERS — Bombay High Court (2013-01-18)
SAU. JYOTI RAMESHWAR TARANE v. THE STATE OF MAH. THR. SECTY., AND ORS — Bombay High Court (2013-01-18)
RAMESHWAR S/O PAIKUJI SHENDRE v. DINKAR S/O BALAJI BAWANKAR and ORS. — Bombay High Court (2012-01-25)
IN THE MATTER OF M/S BEST TRADERS and CHIT FUNDS PVT.LTD. (UNDER LIQ.) v. ASSISTANT OFFICIAL LIQUIDATOR and OTHERS — Bombay High Court (2012-01-24)
ANANDRAO S/O DASHRATH UPASE v. STATE OF MAHARASHTRA, THROUGH COLLECTOR, GONDIA AND 2 OTHERS — Bombay High Court (2012-01-24)
LAXMINARAYAN S/O VINAYAK MARKAM v. CHIEF EXECUTIVE OFFICER, ZP, GONDIA AND ORS — Bombay High Court (2012-01-24)
STATE OF MAH. THRU THE COLLECTOR and ANOR. v. SHRI WASUDEO S/O BALADEO JAMATI — Bombay High Court (2012-01-24)
C.E.O., Z.P. WARDHA v. SURESH KESRIMAL CHURA and ANOR. — Bombay High Court (2012-01-24)
WASUDEO S/O BALADEO JAMATI v. STATE OF MAH. THR. COLLECTOR NAGPUR AND ANR — Bombay High Court (2012-01-24)