B. P. DHARMADHIKARI, P.B. VARALE

704 recorded High Court judgment(s) · 2010–2016

Courts

Bombay High Court

704

Dispossed Off/Dismiss for Default	315
Admitted/Allwd/Granted/Rule Absolute	205
Rejected at Admission Stage	100
Withdrawn	54
Dismissed/Rule Discharged	26
Transfer to Other Court.	1
ALLOWED TO BE WITHDRAWN	1
ALLOWED	1

WESTERN COALFIELDS LTD. THR. ITS GENERAL MANAGER AND ANR v. DIRECTOR OF MINES SAFETY, NAGPUR REGION AND ORS — Bombay High Court (2016-08-19)
RUPALI D/O ANANDRAO NIKHADE v. THE DEPUTY DIRECTOR OF EDUCATION, AMRAVATI DIVISION AND OTHERS — Bombay High Court (2016-04-29)
SHRI. CHANDRASHEKHAR GOVINDGIR GIRI v. THE STATE OF MAHARASHTRA THROUGH ITS SECRETARY, URBAN DEVELOPMENT DEPT. MUMBAI AND OTHERS — Bombay High Court (2015-08-28)
DR. SUBHASH GULABRAO KHANDARE v. SANT GADGEBABA AMRAVATI UNIVERSITY, THROUGH ITS REGISTRAR, AMRAVATI AND 2 OTHERS — Bombay High Court (2015-07-17)
RUPALI D/O ANANDRAO NIKHADE v. THE DEPUTY DIRECTOR OF EDUCATION, AMRAVATI DIVISION AND OTHERS — Bombay High Court (2015-04-24)
SOU. ARUNA W/O HANSRAJ GIRI AND ANOTHER v. THE ADDITIONAL COMMISSIONER, AMRAVATI DIVISION AND 4 OTHERS — Bombay High Court (2015-04-10)
GRAM VIKAS MANDAL, THROUGH ITS SECRETARY, SHANKARRAO SADUJI CHOPDE v. STATE OF MAHARASHTRA, THROUGH ITS SECRETARY, MINISTRY OF SOCIAL JUSTICE AND WELFARE AND 3 OTHERS — Bombay High Court (2015-04-10)
TRILOK BOTHRA AND ANOTHER v. CHANDRASHEKHAR GOVINDGIR GIRI AND OTHERS — Bombay High Court (2015-04-10)
DR. SUBHASH GULABRAO KHANDARE v. SANT GADGEBABA AMRAVATI UNIVERSITY, THROUGH ITS REGISTRAR, AMRAVATI AND 2 OTHERS — Bombay High Court (2015-03-13)
GAJANAN NARAYAN GONNADE v. STATE OF MAH. THROUGH ITS SECRETARY, SOCIAL WELFARE DEPT. AND OTHERS — Bombay High Court (2015-02-20)