B. P. DHARMADHIKARI, KUM. INDIRA JAIN

551 recorded High Court judgment(s) · 2015–2017

Open in Lexace · Search this judge's cases

Courts

Bombay High Court

551

Disposal nature

Dispossed Off/Dismiss for Default	152
OTHERS DISPOSED OFF	98
C.A. Disposed off	60
Admitted/Allwd/Granted/Rule Absolute	42
ALLOWED	36
OTHER DISPOSED OFF	30
Dismissed/Rule Discharged	27
Rejected at Admission Stage	23

Recent judgments

KU. JYOTI KESHAORAO KHADGE v. SHRI SHIWAJI EDUCATION SOCIETY, PANCHAWATI THR. ITS SECRETARY SHRI V.G. BHAMBURKAR AND ANOTHER — Bombay High Court (2017-09-01)
SUDHIR S/O. NARAYAN SHASTRI AND OTHERS v. THE STATE OF MAHARASHTRA, THROUGH ITS SECRETARY, RURAL DEVP. DEPT AND OTHERS — Bombay High Court (2017-07-28)
SMT. MONITA D/O ARJUN ELLARKAR AND OTHERS v. THE STATE OF MAHARASHTRA, THR. POLICE INSPECTOR, P.S. SHINDKHED RAJA, BULDHANA AND ANOTHER — Bombay High Court (2017-06-09)
PIYUSH S/O MADHUKAR BAGDE v. THE SCHEDULED TRIBE CASTE CERTIFICATE SCRUTINY COMMITTEE, GADCHIROLI AND 3 OTHERS — Bombay High Court (2017-06-09)
PRAVIN S/O SHAMRAO INGOLE (IN JAIL) v. STATE OF MAHARASHTRA, THR. THE STATION OFFICER, P.S. CHANDUR (RLY), AMRAVATI — Bombay High Court (2016-12-23)
DHANESHWAR S/O. CHOUTHMAN NAGBHIRE v. STATE OF MAHARASHTRA THR. SECRETARY DEPT. OF HOME MANTRALAYA MUMBAI AND OTHERS — Bombay High Court (2016-12-23)
SAU. SANGEETA MANOJ DANGRE v. S.P. YADAV, COMMISSIONER OF POLICE, NAGPUR AND OTHERS — Bombay High Court (2016-12-23)
MAGASWARGIYA SARVODAYA SHIKSHAN AND PRASHIKSHAN SANSTHA, WARDHA THROUGH ITS SECRETARY AND ANOTHERS v. THE STATE OF MAHARASHTRA, THROUGH DEPARTMENT OF URBAN DEVELOPMENT, MUMBAI AND 2 OTHERS — Bombay High Court (2016-12-23)
SHRI. KRUSHNARAO RAGHOJI KHANDALE v. UNION OF INDIA MINISTRY OF HOME AFFAIRS THR. CHIEF SECRETARY ROOM NO. 104 NEW DELHI AND OTHERS — Bombay High Court (2016-12-23)
BHAURAO BAJIRAO BAGDE (IN JAIL) v. DIVISIONAL COMMISSIONER NAGPUR DIVISION NAGPUR AND ANOTHER — Bombay High Court (2016-12-23)