B. P. DHARMADHIKARI

5,193 recorded High Court judgment(s) · 2001–2020

Courts

Bombay High Court

5193

Dispossed Off/Dismiss for Default	2069
Dismissed/Rule Discharged	1200
Admitted/Allwd/Granted/Rule Absolute	1148
Rejected at Admission Stage	453
Withdrawn	253
C.A. Disposed off	20
Disposed-Off	16
Compromised.	12

STRAW PRODUCTS LTD. v. RAJ BAHADUR SHREERAM DURGAPRASAD — Bombay High Court (2020-01-29)
CMP/7/1985 of M/S VIDHARBHA PHARMACEUTICALS LTD. (IN LIQUN). Vs — Bombay High Court (2020-01-29)
VINAYAK S/O BABURAO KUBDE v. STATE OF MAHARASHTRA, THROUGH SECRETARY OF MINISTRY OF COOPERATION DEPARTMENT, MUMBAI AND OTHERS — Bombay High Court (2018-10-16)
SHAMBHU ZITRU THOMBRE (DECEASED) THROUGH LRS. SHRI GANGADHAR SAMBHASHIV @ SHAMBHU THOMBRE AND ANOTH v. NUSABAI WD/O SADASHIO KSHIRSAGAR (DECEASED) THROUGH LRS. SMT. SUREKHA SURESHRAO KSHIRSAGAR AND OTHE — Bombay High Court (2018-09-14)
PRAMOD S/O PARBATRAO DHAPKE v. SAU. KANCHAN W/O PRAMOD DHAPKE — Bombay High Court (2018-09-14)
MADHUSUDAN JAIKISAN BHAIYA AND ANOTHER v. MAHARASHTRA STATE ELECTIRICITY TRANSMISSION CO. LTD. THROUGH ITS EXECUTIVE ENGINEER AND ANOTHER — Bombay High Court (2018-09-14)
KU. SHEELA SHANTIDAS SAWALKAR ASSISTNAT TEACHER , VAIBHAV PRIMARY SCHOOL, MUDLIAR NAGAR AMRAVATI v. PRAGATI BALAK MANDIR THR ITS SECRETARYSAU PUSHPA SHIRBATE AND OTHERS — Bombay High Court (2018-09-14)
MANOHAR S/O MAHADEORAO SATPUTE v. PRABHAKAR S/O RAMDASJI AMRUTKAR and ANOR. — Bombay High Court (2018-05-10)
MANOHAR S/O MAHADEORAO SATPUTE v. PRABHAKAR S/O RAMDASJI AMRUTKAR and ANOR. — Bombay High Court (2018-05-10)
ASHOK S/O VITHALRAO GAHUKAR v. STATE OF MAH. THRU P.S.O. — Bombay High Court (2018-05-10)