B. P. DHARMADHIKARI, C.V. BHADANG

287 recorded High Court judgment(s) · 2014–2014

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Courts

Bombay High Court

287

Disposal nature

OTHERS DISPOSED OFF	122
ALLOWED	43
PARTLY ALLOWED	26
REJECTED	23
Admitted/Allwd/Granted/Rule Absolute	14
OTHER DISPOSED OFF	12
Dispossed Off/Dismiss for Default	9
DELAY CONDONATED/REJECTED.	8

Recent judgments

M/S. KAMDHENU DAIRY, PROPRIETARY CONCERN, THROUGH IT SHRI PURUSHOTTAM S/O GANPAT THAKARE AND OTHERS v. STATE BANK OF INIDA THROUGH ITS OFFICER SHRI DEEPAK SUBBARAO JOSHI AND ANOTHERS — Bombay High Court (2014-08-25)
NANDANWAN MAHILA GRUHA UDYOG AUDHYOGIK UTPADAK SAHAKARI SANSTHA LTD. THR.SEC. KAMLABAI S. GAIDHANE v. THE STATE OF MAHARASHTRA, THR. CHIEF SECRETARY, WOMEN AND CHILD DEVELOPMENT DEPARTMENT AND 3 OTHERS — Bombay High Court (2014-08-14)
CHANDRAPUR DISTRICT GITTIKHADAN MAJOOR SAHAKARI SOCIETIES FEDERATION,THR.ITS CHAIRMAN, R.B. KALSARP v. MR. RAJGOPAL DEORA, DEPARTMENT OF COOPERATIVE, TEXTILE AND HANDLOOM, MUMBAI AND ANOTHER — Bombay High Court (2014-08-14)
PRASHANT S/O SHYAM WANDESHKAR v. THE MAHARASTHRA UNIVERSITY OF HEALTH SCIENCES THROUGH ITS REGISTRAR OF EXAMINATION AND ANOTHER — Bombay High Court (2014-08-14)
STATE OF MAH.THR.RANGE FOREST OFFICER,KANHARGAON. v. SITARAM BAPU SOYAM. — Bombay High Court (2014-08-14)
MEHTAR S/O BHANU LANDE (IN JAIL) v. STATE OF MAHARASHTRA, THROUGH S.P. CENTRAL JAIL, NAGPUR AND ANOTHER — Bombay High Court (2014-08-14)
MUBARAK JABBAR KANOJE v. STATE OF MAHARASHTRA, THROUGH P.S.O. SADAR POLICE STATION, NAGPUR AND 3 OTHERS — Bombay High Court (2014-08-13)
BHARTESH DOGU SALIAN v. STATE OF MAHARASHTRA, THROUGH P.S.O. P.S. AMBAZARI, NAGPUR — Bombay High Court (2014-08-13)
BHARTESH DOGU SALIAN v. STATE OF MAHARASHTRA, THROUGH P.S.O. P.S. AMBAZARI, NAGPUR — Bombay High Court (2014-08-13)
SANJAY S/O LATE DHARAMBEER ARORA AND 2 OTHERS v. STATE OF MAHARASHTRA, THROUGH ADDITIONAL COMMISSIONER OF POLICE, NAGPUR AND ANOTHER — Bombay High Court (2014-08-13)