B. P. DHARMADHIKARI, ARUN DIGAMBARRAO UPADHYE

399 recorded High Court judgment(s) · 2017–2018

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Courts

Bombay High Court

399

Disposal nature

Admitted/Allwd/Granted/Rule Absolute	157
Dispossed Off/Dismiss for Default	138
Rejected at Admission Stage	27
Disposed-Off	25
Withdrawn	20
Dismissed/Rule Discharged	17
C.A. Disposed off	9
OTHERS DISPOSED OFF	2

Recent judgments

GIRIDHAR GONDUJI BARSINGE AND 3 ORS v. STATE OF MAH.THR.ITS SECTY. AND 6 OTHERS — Bombay High Court (2018-10-26)
M/S JAWAHAR WINES, THROUGH PARTNER SMT. NIRMALADEVI W/O DEVILAL JAISWAL, NAGPUR AND ANOTHER v. STATE OF MAHARASHTRA, THROUGH SECRETARY, STATE EXCISE, MUMBAI AND OTHERS — Bombay High Court (2018-10-12)
ANMOL DEVAJI GOSWAMI v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2018-08-10)
INDRAPAL N. PAZARE AND OTHERS v. THE UNION OF INDIA, REPRESENTED THR. SECRETARY, MINISTRY OF DEFENCE, NEW DELHI AND OTHERS — Bombay High Court (2018-07-27)
PRAMOD S/O YADAVRAO SIRSIKAR v. THE CHAIRMAN, LIFE INSURANCE CORPORATION OF INDIA, MUMBAI AND OTHERS — Bombay High Court (2018-07-13)
INDRAPAL N. PAZARE AND OTHERS v. THE UNION OF INDIA, REPRESENTED THR. SECRETARY, MINISTRY OF DEFENCE, NEW DELHI AND OTHERS — Bombay High Court (2018-06-29)
ANAND S/O NARAYANRAO JAMMU v. STATE OF MAHARASHTRA, THROUGH PRINCIPAL SECRETARY, MUMBAI AND OTHERS — Bombay High Court (2018-06-15)
AZIMODDIN SK CHAND and OTHERS. v. STATE OF MAHARASHTRA THROUGH ITS SECRETARY, URBAN DEVELOPMENT DEPT., MUMBAI AND ANOTHER — Bombay High Court (2018-06-15)
ASTHA GOPAL KHAKRA v. STATE OF MAHARASHTRA, THR. SECRETARY, DEPT. OF SOCIAL JUSTICE AND SPECIAL ASSISTANCE, MUMBAI ANOTHE — Bombay High Court (2018-06-08)
YASHWANT RURAL EDUCATION SOCIETY, THROUGHITS PRESIDENT, SHRI SURESH BAPURAOJI DESHMUKH v. STATE OF MAHARASHTRA, THROUGH ITS SECRETARY, EDUCATION DEPARTMENT, MUMBAI AND ANOTHER — Bombay High Court (2018-05-05)