B. P. DHARMADHIKARI, A.S. CHANDURKAR

1,298 recorded High Court judgment(s) · 2013–2018

Courts

Disposal nature

Recent judgments

• SHIKSHAN PRASARAK MANDAL THR. SECRETARY, LAXMANRAO V. BHEDI v. STATE OF MAHARASHTRA, THR. SECRETARY MINISTRY OF EDUCATION, BOMBAY AND OTHERS — Bombay High Court (2018-04-27)
• AGRICULTURE PRODUCE MARKET COMMITTEE THROUGH ITS PRESIDENT v. STATE OF MAHARASHTRA THROUGH ITS JOINT SECRETARY COOPERATION MARKETING AND TEXTILE DEPT. AND ANOTHE — Bombay High Court (2017-07-28)
• AGRICULTURE PRODUCE MARKET COMMITTEE THROUGH ITS PRESIDENT v. STATE OF MAHARASHTRA THROUGH ITS JOINT SECRETARY COOPERATION MARKETING AND TEXTILE DEPT. AND ANOTHE — Bombay High Court (2017-07-28)
• ANIL GAYAPRASADJI MISHRA v. NAGPUR IMPROVEMENT TRUST, NAGPUR THR. CHAIRMAN AND OTHERS — Bombay High Court (2017-06-23)
• MANOJKUMAR NANDLAL KRISHNA CHANDANI AND ANOTHER v. AMRAVATI MUNICIPAL CORPORATION, AMRAVATI THROUGH ITS COMMISSIONER, AMRAVATI AND ANOTHER — Bombay High Court (2017-06-05)
• KRISHNA S/O BHAGWANJI DORLIKAR v. THE STATE OF MAHARASHTRA, THR. GOVT. PLEADER, HIGH COURT (APPELLATE SIDE), NAGPUR AND OTHERS — Bombay High Court (2017-06-05)
• SHYAM S/O RAMCHAND PINJANI AND OTHERS v. AMRAVATI MUNICIPAL CORPORATION, AMRAVATI THR. COMMISSIONER, AMRAVATI — Bombay High Court (2017-06-05)
• SMT. NIRUPA @ NEHA SANDEEP AHIRWAR AND OTHERS v. STATE OF MAHARASHTRA THROUGH THE SECRETARY IN THE MINISTRY OF HOME AFFAIRS, MUMBAI AND OTHERS — Bombay High Court (2017-06-05)
• PRAKASH S/O SHYAMLAL MIRANI AND OTHERS v. AMRAVATI MUNICIPAL CORPORATION, AMRAVATI THROUGH ITS COMMISSIONER, AMRAVATI — Bombay High Court (2017-06-05)
• BABA BALIRAMJI TIWASKAR AND OTHERS v. THE STATE OF MAHARASHTRA THR. SECRETARY DEPT. OF AGRICULTURE ANIMAL HUSBANDARY MUMBIA AND OTHERS — Bombay High Court (2017-06-05)