B. P. DHARMADHIKARI, A.P. BHANGALE

1,627 recorded High Court judgment(s) · 2008–2015

Courts

Bombay High Court

1627

Dispossed Off/Dismiss for Default	800
Admitted/Allwd/Granted/Rule Absolute	402
Dismissed/Rule Discharged	168
Rejected at Admission Stage	141
Withdrawn	98
BAIL GRANTED / REJECTED(FOR APEAL)	3
Transfer to Other Court.	3
Disposed-Off	3

THE COMMISSIONER OF INCOME TAX (CENTRAL), NAGPUR v. SMT. KANIKA BAJAJ — Bombay High Court (2015-03-13)
THE COMMISSIONER OF INCOME TAX (CENTRAL), NAGPUR v. SHRI VINODKUMAR BAJAJ — Bombay High Court (2015-03-13)
MRS. SUMAN W/O GAJANAN BONDRE v. STATE OF MAHARASHTRA THROUGH ITS SECRETRY, VILLAGE DEVELOPMENT DEPARTMENT MUMBAI AND OTHERS — Bombay High Court (2015-03-13)
LAXMI KARMACHARI CO-OPERATIVE HOUSING SOC. THR. ITS PRESIDENT SHRI. VISHNU S/O SHRIHARI ASHTIKAR v. THE STATE OF MAH. DEPT. OF URBAN DEVELOPMENT THR. ITS SECRETARY AND OTHERS — Bombay High Court (2015-03-13)
SANJAY S/O MANIRAM THAKARE v. ZILLA PARISHAD, THROUGH ITS CHIEF EXECUTIVE OFFICER, GONDIA AND 2 OTHERS — Bombay High Court (2015-03-13)
BHARAT MAGANBHAI KHETA AND 5 OTHERS. v. NAGPUR IMPROVEMENT TRUST AND 5 OTHERS. — Bombay High Court (2015-03-12)
BHARAT MAGANBHAI KHETA AND 5 OTHERS. v. NAGPUR IMPROVEMENT TRUST AND 5 OTHERS. — Bombay High Court (2015-03-12)
SHIVKUMAR SHANKARLALJI KOTHARI (H.U.F.), THROUGH ITS KARTA SHIVKUMAR SHANKARLALJI KOTHARI v. THE STATE OF MAHARASHTRA, THROUGH THE SECRETARY, URBN DEVELOPMENT DEPRTMENT, MUMBAI AND 3 OTHERS — Bombay High Court (2015-03-11)
GUNVATN S/O MADHAVRAO EKUNKAR v. THE STATE OF MAHARASHTRA, THROUGH SECRETARY, EDUCATION DEPARTMENT, MUMBAI AND 4 OTHERS — Bombay High Court (2015-03-11)
KU. VANDANA D/O PANDURANG JADHAV v. STATE OF MAHARASHTRA THR. ITS SECRETARY, MEDICAL EDUCATION AND DRUGS DEPT. AND OTHERS — Bombay High Court (2015-03-11)